High Courts06 Feb 2013
Gujarat State Road Transport Corporation Vs Bharatkumar Natvarlal Modi (Deceased)
Gujarat High Court · (2013) 137 FLR 373
Industrial Disputes Act, 1947 — Section 11A, 11A
COURT ARCHIVE
Gujarat High Court judgments, 2013
1,241 judgments · page 57 of 63
High Courts06 Feb 2013
Vishad Padmanabh Mafatlal and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2013 Guj 251 : (2013) 3 GLR 2303
Constitution of India, 1950 — Article 14, 226Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2), 8(3)
High Courts05 Feb 2013Dismissed
Firoz @ Guddu and Another Vs State of Gujarat
Gujarat High Court · (2013) 2 GLR 1761
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 216(3), 216(3)(4), 216(4)Penal Code, 1860 (IPC) — Section 114, 149, 302, 304, 307
High Courts05 Feb 2013Dismissed
Mayurdhvajsinh Ishvarsinh Vaghela Vs State of Gujarat and Another
Gujarat High Court · (2013) 02 GUJ CK 0053
High Courts05 Feb 2013Allowed
New India Assurance Co. Ltd. Vs Babiben Babubhai Motibhai Dodiya and Others
Gujarat High Court · (2014) 1 ACC 230 : (2013) ACJ 2568
High Courts05 Feb 2013
CIT Vs R.L. Kalthia Engineering and Automobiles (P.) Ltd.
Gujarat High Court · (2013) 02 GUJ CK 0012
High Courts04 Feb 2013Dismissed
State of Gujarat Vs Jaysukhbhai Ramjibhai Chavda and Another
Gujarat High Court · (2014) CriLJ 233
High Courts04 Feb 2013
State of Gujarat Vs Jabbirsing Ratansing Indra Rajput
Gujarat High Court · (2013) 3 GLR 1952
High Courts04 Feb 2013Allowed
Mukundkumar Trikambhai Chauhan, Illiaskhan Abdulkarim Pathan and Savitaben Gopalbhai Makwana Vs Chief Election Commissioner, Collector and Election Officer
Gujarat High Court · (2013) 3 GLR 2753
Gujarat Municipalities Act, 1963 — Section 11, 11(1)(a), 11(1)(a)(ii), 11(1)(ii), 11(1)(ii)
High Courts01 Feb 2013Allowed
Ram Suhag Kumar Vs State of Gujarat and Another
Gujarat High Court · (2013) LabIC 3466
High Courts01 Feb 2013
Sant Ratan Vijay Market Refusicabin Holders Coop Society Ltd. and Kakumal Topandas Thakkar Vs Shri Rajiv Gupta or His Successor in His Office and Others
Gujarat High Court · (2013) 02 GUJ CK 0066
Constitution of India, 1950 — Article 14, 19(1)(c), 226Gujarat Co-operative Societies Act, 1961 — Section 22, 22(2), 24, 24(1), 96
High Courts01 Feb 2013Dismissed
Hamidkhan Amirkhan Ghori Vs Aamadbhai Batavia Deceased and Another
Gujarat High Court · (2013) 02 GUJ CK 0062
High Courts01 Feb 2013Allowed
Ramanbhai Ranchodbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2013) LabIC 2267
High Courts31 Jan 2013Dismissed
Ahmedabad Municipal Transport Service Vs Ushaben Kalidas Solanki and Others
Gujarat High Court · (2014) 1 ACC 85
High Courts31 Jan 2013Allowed
Ibrahimbhai Karimbhai Pathan Vs Ramprasad Gangaram Jadav and Others
Gujarat High Court · (2013) 3 ACC 660
High Courts31 Jan 2013
Shantaben Haribhai Lalluram Bhatt Since Decd. Vs State of Gujarat and Others
Gujarat High Court · (2013) 2 GLR 999
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 15, 15(1)(a), 16, 8
High Courts31 Jan 2013
Universal Auto Link Vs State of Gujarat and Another
Gujarat High Court · (2013) 3 ACC 311 : AIR 2013 Guj 203 : (2013) 2 GLR 1095
Motor Vehicles Act, 1988 — Section 52
High Courts31 Jan 2013
Amarshibhai Alias Amrabhai Vs State of Gujarat
Gujarat High Court · (2013) CriLJ 2768 : (2013) 3 GLR 1921
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 363, 366