High Courts23 Jan 2013Partly Allowed
Kashiben Ishwarbhai Patel and Others Vs Ayub Sardar Bhatthi and Others
Gujarat High Court · (2014) 1 ACC 92
COURT ARCHIVE
Gujarat High Court judgments, 2013
1,241 judgments · page 59 of 63
High Courts23 Jan 2013Dismissed
State of Gujarat Vs Kayamali Hasimbhai Electricwala and Another
Gujarat High Court · AIR 2013 Guj 264 : (2013) 1 GLR 861
Citizenship Act, 1955 — Section 18, 9, 9(1), 9(2)Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 102, 11, 21, 327, 329
High Courts23 Jan 2013Allowed
Ferro Spain S.A. Vs Sogo Ceramic Private Limited
Gujarat High Court · (2013) 01 GUJ CK 0061
Companies Act, 1956 — Section 433, 434, 439
High Courts23 Jan 2013Allowed
Oil and Natural Gas Corporation Ltd. Vs Amit Ship Management Pvt Ltd. and 1
Gujarat High Court · (2013) 01 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts23 Jan 2013
Sunil Parikh and 3 Vs State of Gujarat and 1
Gujarat High Court · (2013) 01 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425Prevention of Damage to Public Property Act, 1984 — Section 3, 7
High Courts23 Jan 2013
Shree Ram Vessel Scrap P. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2014) 266 CTR 274 : (2013) 355 ITR 255 : (2013) 215 TAXMAN 203
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 120, 124, 124(1), 127, 127(1)
High Courts22 Jan 2013
Babubhai Vithalbhai Vasava Vs Dauoodbhai Ishulkha Kureshi and Others
Gujarat High Court · (2014) 1 ACC 613 : (2013) 3 GLR 1865
High Courts22 Jan 2013
Bhanuben Rathod Vs State of Gujarat
Gujarat High Court · (2013) 01 GUJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 302, 323
High Courts22 Jan 2013Dismissed
Mahesh Kumar Bhana Bhai Parmar and 1 Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0063
High Courts22 Jan 2013Dismissed
Vidhyarthi Hit Rakshak Samiti Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0054
Constitution of India, 1950 — Article 226
High Courts22 Jan 2013Dismissed
Jain Bhartiben and Others Vs M S University
Gujarat High Court · (2013) 01 GUJ CK 0052
High Courts22 Jan 2013Allowed
Solanki Ukabhai Talsibhai Vs Rasikbhai Valjibhai Dabhi (Decd.) Through Legal Heirs and Others
Gujarat High Court · (2013) 01 GUJ CK 0049
High Courts21 Jan 2013
Jitendrabhai M. Pandya Vs State of Gujarat and Others
Gujarat High Court · (2013) 01 GUJ CK 0072
Constitution of India, 1950 — Article 14, 226
High Courts21 Jan 2013
Commissioner of Income Tax-IV Vs Shree Rama Multi Tech Ltd.
Gujarat High Court · (2013) 01 GUJ CK 0066
Income Tax Act, 1961 — Section 271(1)(c), 80IA
High Courts21 Jan 2013Dismissed
Kanchangiri Narangiri Goswami and 3 Vs Munakkhan Yasinkhan Pathan and 7
Gujarat High Court · (2013) 01 GUJ CK 0059
High Courts21 Jan 2013
Saiyad Sahejadibanu Hajimiya Vs State of Gujarat and 3
Gujarat High Court · (2013) 01 GUJ CK 0047
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 190, 200Penal Code, 1860 (IPC) — Section 114, 420, 465, 467, 468
High Courts21 Jan 2013
Hemlataben Mangalsinh Vs Shantaben Chandulal Narshidas and Others
Gujarat High Court · (2013) 1 RCR(Rent) 617
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
High Courts21 Jan 2013Dismissed
Bhavnagar District Panchayat and Others Vs Dharamshibhai Shivabhai
Gujarat High Court · (2013) 01 GUJ CK 0006
Industrial Disputes Act, 1947 — Section 17B, 25(F), 25(G), 25(H)
High Courts18 Jan 2013
State of Gujarat Vs Reliance Industries Ltd.
Gujarat High Court · (2013) 58 VST 376
Gujarat Value Added Tax Act, 2003 — Section 11, 11(3), 11(3)(a), 11(3)(b), 11(3)(b)(i)