High Courts16 Sept 2026
Evergreen Trading & Construction Co. Vs Gujarat Water Supply & Sewerage Board & Anr.
Gujarat High Court · (2026) 09 GUJ CK 2413
Code of Civil Procedure, 1908-Section 96Limitation Act, 1963
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 2 of 1,830
High Courts16 Sept 2026
State Of Gujarat Vs Dwarka Cement Works Ltd.
Gujarat High Court · (2026) 09 GUJ CK 2408
Code of Civil Procedure-Section 34, 34(1), 80Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970Negotiable Instruments Act, 1881
High Courts14 Sept 2026Disposed Of
Gujarat Laghu Udyog Sahkari Society Ltd. Thro Krishnakant Sahu Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 09 GUJ CK 2970
Criminal Procedure Code, 1973-Section 200, 2(wa), 372, 374, 378, 378(4)Bharatiya Nagrik Suraksha Sanhita, 2023-Section 413, 419Negotiable Instruments Act-Section 138, 143
High Courts14 Sept 2026Disposed Of
Sanjay Balwant Nikam Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 09 GUJ CK 2414
Criminal Procedure Code, 1973-Section 482, 156(1), 155(2), 216, 227Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120B, 34, 114, 465Constitution of India-Article 226, 227
High Courts14 Sept 2026
State Of Gujarat Vs Natha Nanaji Bharwad & Ors.
Gujarat High Court · (2026) 09 GUJ CK 2412
Code of Criminal Procedure, 1973-Section 378(1)(3), 313Indian Penal Code-Sections 302, 364, 120B, 342, 114Bombay Police Act-Section 135
High Courts11 Sept 2026Allowed
Ajay Surendra Patel Vs Deputy Commissioner Of Income Tax
Gujarat High Court · (2026) 09 GUJ CK 1824
Constitution of India-Article 226Income Tax Act, 1961-Section 179, 179(1), 179(2), 40(a)(ia), 143(3)Companies Act, 1956-Section 3(1)(iii)
High Courts11 Sept 2026Partly Allowed
Narendra @ Pappubhai Ishvardas Jadvani (Sindhi) & Ors. Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 09 GUJ CK 1827
Criminal Procedure Code, 1973-Section 482Indian Penal Code, 1860-Sections 376(d), 328, 506(2)Information Technology Act-Section 66(e)
High Courts11 Sept 2026
Ranchhodbhai Jesingbhai Since Dead Through His Heirs And Lrs & Ors. Vs Anchhibhai Kavjibhai Chaudhari Since Dead Through His Heirs And Lrs & Ors.
Gujarat High Court · (2026) 09 GUJ CK 1823
Civil Procedure Code, 1908-Section 100, 110Hindu Succession Act, 1956-Section 2(2), 14 to 16 and 30Gujarat Land Revenue Code, 1879-Section 73AA, 73AA(3)(a)
High Courts11 Sept 2026
Gujarat Electricity Board Vs Mahendra Suting Ltd & Ors.
Gujarat High Court · (2026) 09 GUJ CK 1820
High Courts10 Sept 2026Allowed
Sanjivkumar Bhagvatprasad Inamdar (Trivedi) Vs Jignaben Wife Of Sanjivkumar Bhagvatprasad
Gujarat High Court · (2026) 09 GUJ CK 1828
Family Court Act, 1884-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)(ib)
High Courts10 Sept 2026Allowed
Sanjivkumar Bhagvatprasad Inamdar (Trivedi) Vs Jignaben Wife Of Sanjivkumar Bhagvatprasad
Gujarat High Court · (2026) 09 GUJ CK 1825
Family Court Act, 1884-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)(ib), 13(1)(ib)
High Courts09 Sept 2026
Muslim Kuzafarosh Jamat Through President Vs Gujarat State Waqf Board & Ors.
Gujarat High Court · 2026 INSC 636
Unified Waqf Management Empowerment, Efficiency and Development Act, 2025-Section 83(9), 83Waqf Act, 1995-Section 40, 43, 3(r), 70Bombay Public Trust Act, 1950-Section 70, 72, 41(a)
High Courts07 Sept 2026Allowed
Jitendrabhai Mohanbhai Kriplani Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 09 GUJ CK 1831
Code of Criminal Prosecutor, 1973-Section 482B.N.S.S.-Section 528Copyright Act, 1957-Section 51, 63, 64, 13, 13(1), 2(c), 2(o), 2(h), 2(s), 14, 14(c), 15, 54
High Courts07 Sept 2026
Chunilal Govanbhai Patel Vs Narsibhai N Patel & Ors.
Gujarat High Court · (2026) 09 GUJ CK 1829
Code of Civil Procedure, 1908-Section 96Indian Evidence ActIndian Electricity Act-Sections 39 and 43
High Courts07 Sept 2026
Vakharia Chandulal Fatechand Since Decd. Through Heirs & Ors. Vs State Of Gujarat Through Collector Of Sabarkantha & Anr.
Gujarat High Court · (2026) 09 GUJ CK 1830
Land Acquisition Act, 1894-Section 4, 6, 9, 11, 18, 23(1)(A), 54
High Courts07 Sept 2026
Vakharia Chandulal Fatechand Since Decd. Through Heirs & Ors. Vs State Of Gujarat Through Collector Of Sabarkantha & Anr.
Gujarat High Court · (2026) 09 GUJ CK 1814
Land Acquisition Act, 1894-Section 4, 6, 11, 18, 23(1)(A), 54
High Courts03 Sept 2026Allowed
Slimtile Private Limited Vs Assistant Commissioner Of Income Tax & Anr.
Gujarat High Court · (2026) 09 GUJ CK 0413
Income Tax Act, 1961-Section 143(2), 142(1), 153, 142A, 142A(1), 153(1), 132, 127, 153 (Explanation-1)(v), 143, 144, Chapter IV
High Courts03 Sept 2026Disposed Of
Vanker Gemarbhai Devabhai Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 09 GUJ CK 0414
Criminal Procedure Code, 1973-Section 378, 378(1)(a) & (b), 378(1)(b), 372, 378(4), 374, 200, 2(wa), proviso to Section 372Indian Penal Code-Sections 427, 506(2) and 114Negotiable Instruments Act, 1881-Section 138, 143
High Courts03 Sept 2026Disposed Of
Patel Rakeshkumar Amratbhai Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 09 GUJ CK 0404
Criminal Procedure Code, 1973-Section 378, 372, 200, 374, 378(4), 2(wa)Bharatiya Nagrik Suraksha Sanhita, 2023-Section 419, 413Negotiable Instruments Act, 1881-Section 138, 143
High Courts02 Sept 2026Dismissed
State Of Gujarat Vs Yogeshkumar Mangaldas Suthar & Ors.
Gujarat High Court · (2026) 09 GUJ CK 0491
Criminal Procedure Code-Section 378(1)(3), 209, 313, 161, 174Indian Penal Code-Section 498A, 323, 306, 114, 498(A), 107Indian Evidence Act, 1872-Section 32(1), 32