High Courts02 Aug 1950
Ishmal Haji Osman Vs Gondal Railway and Others
Gujarat High Court · AIR 1950 Guj 16
Civil Procedure Code, 1908 (CPC) — Section 60, 80, 86Railways Act, 1989 — Section 77
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 1,830 of 1,830
High Courts02 Aug 1950
Mangal Singh Sardar Singh Vs Popat Thakarshi and Another
Gujarat High Court · AIR 1950 Guj 23
Saurashtra Mamlatdars Courts Act — Section 2, 4, 4(1), 61
High Courts01 Aug 1950
Ibrahim Haji Issac Adamji and Others Vs Mohamed Haji Issac and Others
Gujarat High Court · (1950) 08 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Presidency Towns Insolvency Act, 1909 — Section 23
High Courts27 Jul 1950
Ismailji Hakimji and Another Vs Chatrabhuj Lekhraj
Gujarat High Court · AIR 1950 Guj 24
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jul 1950
Hemu Bechar Vs The State
Gujarat High Court · (1950) 07 GUJ CK 0002
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts05 Jul 1950
Kantilal Popatilal Vs Dharamshi Zinabhai
Gujarat High Court · (1950) 07 GUJ CK 0001
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 12(1), 13, 13(2), 9
High Courts08 May 1950
Bhanashanker L. Joshi Vs The State
Gujarat High Court · AIR 1950 Guj 1
Constitution Act — Section 19(1)Press (Emergency Powers) Act, 1931 — Section 4, 4(1), 7(3)
High Courts10 Apr 1950
Yeshwantrai Durlabhji Trivedi Vs The State
Gujarat High Court · (1950) 04 GUJ CK 0002
Penal Code, 1860 (IPC) — Section 409
High Courts04 Apr 1950
The State Vs Khatri Abdul Gaffar Abdulla
Gujarat High Court · AIR 1950 Guj 9
Penal Code, 1860 (IPC) — Section 466, 471Western Pakistan Act, 1948 — Section 4
High Courts25 Mar 1950
Mavji Ruda and Another Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 2
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 1950
Kala Naga and Others Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 5
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Feb 1950
State of Saurashtra Vs Keshavlal L. Oza and Another
Gujarat High Court · AIR 1950 Guj 6
High Courts20 Feb 1950
K.S. Prahladsinhji Vs Chunilal B. Desai
Gujarat High Court · AIR 1950 Guj 7
Constitution Act — Section 363Constitution of India, 1950 — Article 12Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Feb 1950
Ganga Laxman Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 17
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 1950
Vala Boghabhai Satabhai of Patla Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 12
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts17 Jan 1950
Ramji Jhina Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 11
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts09 Jan 1950
United Stats of Saurashtra Vs Mahipatram Dayaram Dubal
Gujarat High Court · AIR 1950 Guj 8