High Courts24 Feb 1951
Ebrahimji Gulamali Vs Badrudin Tayabali
Gujarat High Court · (1951) 02 GUJ CK 0004
Easements Act, 1882 — Section 15, 28, 33, 34, 35Limitation Act, 1963 — Section 26Specific Relief Act, 1877 — Section 52 , 53, 54, 55, 56
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 1,829 of 1,830
High Courts21 Feb 1951
Bavalal Jadavji Vs Jivanlal Gopalji
Gujarat High Court · (1951) 02 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 100, 115Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Feb 1951
State Vs Bhaganwanlal Chhotalal and Others
Gujarat High Court · (1951) 02 GUJ CK 0001
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 6, 7Criminal Procedure Code, 1898 (CrPC) — Section 417, 98
High Courts12 Feb 1951
Jorubha Anandsong Vs State
Gujarat High Court · AIR 1951 Guj 40
Penal Code, 1860 (IPC) — Section 325, 329, 331, 341, 397
High Courts02 Feb 1951
Bharwad Rana Kana and Others Vs State
Gujarat High Court · AIR 1951 Guj 42
Penal Code, 1860 (IPC) — Section 323, 326, 329, 345, 345(1)
High Courts17 Jan 1951
Senta Ajamkhan Bambhaniyabhai and Another Vs Bai Alambu Sardarkhan
Gujarat High Court · (1951) 01 GUJ CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 202, 202(2A), 203, 494, 96Penal Code, 1860 (IPC) — Section 403, 404
High Courts04 Jan 1951
Jivandas Karsondas Vs Ramniklal Mohanlal and Others
Gujarat High Court · (1951) 01 GUJ CK 0001
Succession Act, 1925 — Section 79
High Courts27 Dec 1950
Indulal Girdharlal and Others Vs Girdharlal Liladhar and Others
Gujarat High Court · (1950) 12 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts25 Nov 1950
Jagjiwan Popat and Others Vs Rana Jilubha Dhirubha and Others
Gujarat High Court · (1950) 11 GUJ CK 0001
Transfer of Property Act, 1882 — Section 60
High Courts10 Oct 1950
Natwarlal Gordhandas and Others Vs Donsinhji Vakhatsinhji
Gujarat High Court · AIR 1950 Guj 35
Easements Act, 1882 — Section 15
High Courts06 Oct 1950
Ladha Gova Vs The State
Gujarat High Court · AIR 1950 Guj 1
Penal Code, 1860 (IPC) — Section 100, 101, 103, 104, 300
High Courts03 Oct 1950
Gulam Hussain Noor Mohamad Vazir Vs Jayantilal Jivraj
Gujarat High Court · (1950) 10 GUJ CK 0002
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 13(2), 50Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 1950Allowed
Chhotalal Bhaichand Vs Babulal Sunderlal
Gujarat High Court · (1950) 09 GUJ CK 0002
Easements Act, 1882 — Section 15Limitation (Amendment) Act, 1882 — Section 26
High Courts19 Sept 1950
State Vs Nandlal Karunashanker and Another
Gujarat High Court · (1950) 09 GUJ CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 4Penal Code, 1860 (IPC) — Section 182, 415, 419, 511
High Courts11 Sept 1950
Indukumar Shankerlal Saherwalla and Another Vs State
Gujarat High Court · (1950) 09 GUJ CK 0004
Constitution of India, 1950 — Article 19, 19(1), 19(2)Saurashtra State Public Safety Measures Ordinance, 1948 — Section 6, 6A, 6A(1)
High Courts11 Sept 1950
The State Vs Keshaval L. Oza
Gujarat High Court · (1950) 09 GUJ CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 417Evidence Act, 1872 — Section 114 , 133Penal Code, 1860 (IPC) — Section 116, 161, 165, 94
High Courts23 Aug 1950
Ratilal Fulbhai and Others Vs Chunilal M. Vyas and Another
Gujarat High Court · AIR 1950 Guj 15
Bombay District Municipal Act, 1901 — Section 22Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 1950
Ahmed Arabi and Others Vs Osman Isa and Others
Gujarat High Court · (1950) 08 GUJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1908 — Section 5
High Courts08 Aug 1950
Jamalbhai Ismailbhai Vs Johrabibi Badasaheb and Others
Gujarat High Court · (1950) 08 GUJ CK 0004
High Courts07 Aug 1950
Lunvir Tharan and Others Vs The State
Gujarat High Court · AIR 1950 Guj 22
Penal Code, 1860 (IPC) — Section 148, 149, 324, 326, 447