High Courts27 Oct 2026Disposed Of
Mohd. Akbar & Anr. Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 4064
Agrarian Reforms Act, 1976-Sections 4, 8, 22Limitation Act-Section 5
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,206 judgments · page 1 of 611
High Courts27 Oct 2026Dismissed
Nazir Ahmed Vs UT of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 4062
High Courts23 Oct 2026Dismissed
Mafooza Bano Vs State Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2990
High Courts23 Oct 2026Allowed
Jatinder Singh Alias Jeetu Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2989
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3, 8, 21, 29BNSS-Section 126
High Courts23 Oct 2026Dismissed
Mohammad Maqbool Bhat Vs The New India Assurance Co. Ltd. & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2988
High Courts21 Oct 2026Disposed Of
Tariq Ahmad Dar Vs Union Territory Of J And K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2964
Jammu and Kashmir Public Safety Act, 1978-Section 8(1)(a)(i), 8, 8(3), 8(3)(b), 13Constitution of India-Article 14, 19, 21, 22, 22(1), 22(2), 22(5), 22(6), 32, Part IIIBNS-Section 331(4), 305
High Courts15 Oct 2026Allowed
Union Territory Of Jammu & Kashmir & Anr. Vs Nissar Ahmad Mir & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2865
Constitution of India-Article 226
High Courts15 Oct 2026Dismissed
Ghulam Hassan & Ors. Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2862
Constitution of India-Article 226, 14
High Courts15 Oct 2026Disposed Of
UT of J&K & Anr. Vs Abhimanyu Pratap Singh Jamwal & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2861
J&K Re-organization Act, 2019J&K Services Selection Board (Business & Procedure) Regulations, 2013
High Courts15 Oct 2026Allowed
Union Territory Of Jammu & Kashmir & Anr. Vs Nissar Ahmad Mir & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1768
Constitution of India-Article 226
High Courts15 Oct 2026
Rashid Nazir Sheikh Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1775
High Courts14 Oct 2026Dismissed
Mushtaq Ahmad Rafiqee Vs Mohammad Amin Wani & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1648
Constitution of India-Article 227Negotiable Instruments Act-Section 118(a), 139Civil Procedure Code-Order XXXVII, XXXVII Rule 3
High Courts14 Oct 2026Allowed
Zubair Ahmad Lone Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1652
Constitution of India-Article 22(5)BNSS-Section 126/170Cr.P.C-Section 107/151
High Courts13 Oct 2026Allowed
Jaswant Singh & Ors. Vs State Of J And K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2286
J&K Police Act, 1983-Sections 18, 19Constitution of India-Article 311
High Courts12 Oct 2026Disposed Of
Kouser Niazi & Ors. Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1455
Constitution of India-Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts09 Oct 2026Dismissed
Abdul Rehman Wagay Gawgojree Vs Nazir Ahmad Wagay & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1468
Constitution of India-Article 227CPC-Section 151
High Courts09 Oct 2026Dismissed
Bal Krishnan Pandita Vs The Union Territory Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1466
Constitution of India-Article 226, 227, 14J&K Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sales) Act, 1997-Section 2(b)
High Courts09 Oct 2026Dismissed
Commissioner Secretary, PMGSY, Govt., Of J&K & Ors. Vs Mohd. Iqbal
Jammu And Kashmir High Court · (2026) 10 J&K CK 1462
CPC-Order XIV Rule 5, XLI Rule 25, XLI Rule 27Evidence Act-Section 101, 103
High Courts09 Oct 2026Allowed
Gulzar Ahmad Bhat Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1460
Public Safety Act, 1978Unlawful Activities (Prevention) Act, 1967-Section 10, 13Constitution of India-Article 22, 226, 32
High Courts09 Oct 2026
Manzoor Ahmad Darsaroo Vs Ashish Gupta & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1453
Constitution of IndiaContempt of Courts Act, 1971