COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1931

4 judgments · page 1 of 1

High Courts11 Nov 1931

Firm Shiv Ram Sat Lal Vs Narain Singh, Dial Singh

Jammu And Kashmir High Court · (1931) 11 J&K CK 0001

Jammu and Kashmir Civil Procedure Code, 1977 — Section 20(c), 44

High Courts01 May 1931

Jammu And Kashmir High Court · (1931) 05 J&K CK 0001

High Courts07 Feb 1931

Jammu And Kashmir High Court · (1931) 02 J&K CK 0001

Ranbir Penal Code, 1989 — Section 282

High Courts02 Feb 1931

Jammu And Kashmir High Court · (1931) 02 J&K CK 0002

Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 2