High Courts22 Dec 2017Disposed Of
Mohammad Iqbal Khan and others Vs State of J&K and others
Jammu And Kashmir High Court · (2017) 12 J&K CK 0013
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2017
215 judgments · page 1 of 11
High Courts21 Dec 2017Disposed Of
Manzoor Ahmad Najar Vs State of J&K &ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0039
Arms Act, 1959, Section 25, Section 27, Section 7 -Ranbir Penal Code, 1860, Section 120B, Section 302, Section 307
High Courts21 Dec 2017Allowed
Dr. Ghulam Nabi Bhat and others Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0034
Code of Criminal Procedure, 1973, Section 342, Section 174 -Ranbir Penal Code, 1860, Section 120B, Section 201, Section 304, Section 34, Section 316
High Courts21 Dec 2017Allowed
Muhammad Abdullah Mir Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0025
High Courts21 Dec 2017Dismissed
Union of India and others Vs Mohammad Yousuf Kuchai
Jammu And Kashmir High Court · (2017) 12 J&K CK 0012
High Courts21 Dec 2017Disposed Of
Prof. Abdul Gani Bhat Vs Mr Malik Shabir Ahmed
Jammu And Kashmir High Court · (2017) 12 J&K CK 0005
Code of Criminal Procedure, 1973, Section 197, Section 561-A -Ranbir Penal Code, 1860, Section 78, Section 77, Section 499
High Courts19 Dec 2017
CEAT Engineering Works Bijbehara Vs Rajnesh Bal & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0046
High Courts19 Dec 2017Dismissed
Bashir Ahmad and Another Vs State of J&K and others
Jammu And Kashmir High Court · (2017) 12 J&K CK 0037
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Civil Pro
High Courts19 Dec 2017Dismissed
Asif Ahmad Bhat Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0036
Constitution of India, Article 23(5) - Prohibition of traffic in human beings and forced labourGeneral Clauses Act, 1897, Section 21, Section 19,
High Courts19 Dec 2017Allowed
Ghulam Nabi Khan @ Naba Khan Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0031
Constitution of India, Article 21, Article 22 -Ranbir Penal Code, 1860, — Section 147, Section 307, Section 148, Section 506, Section 149, Section 332, Section 353, Section 427, Section
High Courts19 Dec 2017Dismissed
Mohammad Afzal Rather and another Vs State of J&K and others
Jammu And Kashmir High Court · (2017) 12 J&K CK 0018
Jammu and Kashmir Agrarian Reforms Act, 1976, Section 4, Section 8, Section 7
High Courts19 Dec 2017Allowed
Mohamad Abass Dar Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0017
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeJammu and Kashmir Public Safety Act, 1978, Section 8, Section 9,
High Courts19 Dec 2017Dismissed
Mohammad Shafi Naikoo Vs District Magistrate Pulwama & Anr
Jammu And Kashmir High Court · (2017) 12 J&K CK 0016
Constitution of India, Article 226, Article 227 -Constitution of Jammu and Kashmir, Section 104, Section 103
High Courts19 Dec 2017Allowed
Tariq Ahmad Sheikh Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0015
Jammu and Kashmir Public Safety Act, 1978, Section (8)(a)
High Courts19 Dec 2017Disposed Of
Nazir Ahmad Vs State of J&K & others
Jammu And Kashmir High Court · (2017) 12 J&K CK 0014
Jammu and Kashmir Civil Service ( Special Provisions) Act, 2010, Section 10, Section 5
High Courts19 Dec 2017Dismissed
Shahida Mir Vs State of J&K & Ors
Jammu And Kashmir High Court · (2017) 12 J&K CK 0007
Constituion of India, Article 311(2)
High Courts18 Dec 2017Disposed Of
Ms. Fatima Bibi Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0023
High Courts15 Dec 2017Dismissed
Farooq Ahmad Padroo Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0047
Ranbir Penal Code, 1860, Section 120B, Section 302, Section 201, Section 344, Section 364
High Courts15 Dec 2017Disposed Of
Khalida Akhter Vs State of J&K and others
Jammu And Kashmir High Court · (2017) 12 J&K CK 0033
High Courts14 Dec 2017Disposed Of
Ab. Hamid Dar Vs State of J&K and anr.
Jammu And Kashmir High Court · (2017) 12 J&K CK 0035