State of J & K Vs Aftab Ahmed and Ors.
Jammu And Kashmir High Court · (1994) JKLR 601 : (1993) KashLJ 659
COURT ARCHIVE
67 judgments · page 1 of 4
Jammu And Kashmir High Court · (1994) JKLR 601 : (1993) KashLJ 659
Jammu And Kashmir High Court · (1993) JKLR 476 : (1993) KashLJ 259 : (1993) SriLJ 100
Jammu And Kashmir High Court · (1992) JKLR 245 : (1992) KashLJ 508
Jammu And Kashmir High Court · (1994) KashLJ 470 : (1994) 1 SriLJ 273 : (1994) SriLJ 273
Jammu And Kashmir High Court · (1994) JKLR 652 : (1993) KashLJ 666 : (1993) SriLJ 191
Jammu And Kashmir High Court · (1994) JKLR 634 : (1994) KashLJ 723
Jammu And Kashmir High Court · AIR 1993 J&K 47
Jammu And Kashmir High Court · (1993) KashLJ 347
Jammu And Kashmir High Court · (1994) 1 SriLJ 282
Jammu And Kashmir High Court · (1992) KashLJ 286
Jammu And Kashmir High Court · (1994) JKLR 307 : (1992) KashLJ 424
Jammu And Kashmir High Court · (1995) SriLJ 145
Jammu And Kashmir High Court · (1994) 1 ACC 699
Jammu And Kashmir High Court · (1994) CriLJ 1140
Jammu And Kashmir High Court · (1994) 76 TAXMAN 584
Jammu And Kashmir High Court · (1993) JKLR 1 : (1992) KashLJ 391
Jammu And Kashmir High Court · (1993) JKLR 43 : (1993) JKLR 42 : (1993) KashLJ 380 : (1993) SriLJ 261
Jammu And Kashmir High Court · (1994) 2 SCT 226
Jammu And Kashmir High Court · (1993) JKLR 47 : (1993) KashLJ 369 : (1994) 2 SCT 482 : (1993) SriLJ 344
Jammu And Kashmir High Court · (1993) JKLR 74 : (1993) KashLJ 494