High Courts31 Dec 2007
Mohd.Saleem Wani Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2009) JKJ 64 Supp : (2009) 1 SriLJ 337
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2007
165 judgments · page 1 of 9
High Courts31 Dec 2007Allowed
Gulshad Ahmad Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 503
Arms Act, 1959 — Section 25, 7Constitution of India, 1950 — Article 22
High Courts31 Dec 2007Dismissed
Union of India (UOI) Vs Angrez Singh
Jammu And Kashmir High Court · (2008) 1 JKJ 591
Army Act, 1950 — Section 192
High Courts31 Dec 2007Allowed
Shamas Din Vs State and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 176
High Courts31 Dec 2007Allowed
Mohd. Yaqoob Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 255
Constitution of India, 1950 — Article 22
High Courts31 Dec 2007Allowed
Dogra Distilleries Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 511
Jammu and Kashmir Excise Act, 1958 — Section 17, 25(o)
High Courts27 Dec 2007
Jagdev Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 669
Central Reserve Police Force Act, 1949 — Section 11
High Courts27 Dec 2007
Abdul Khaliq Guroo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 296
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts20 Dec 2007
Gh. Nabi Bhat Vs Pran Nath and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 508
Jammu and Kashmir Migrant (Stay of proceedings) Act, 1997 — Section 3
High Courts13 Dec 2007
Madan Singh Vs Asha Devi and Ors
Jammu And Kashmir High Court · AIR 2009 J&K 1 : (2008) 1 JKJ 92 : (2008) 2 SriLJ 869
Hindu Marriage Act, 1955 — Section 13, 30, 32
High Courts13 Dec 2007Allowed
Krishna Devi Vs Darshan Kumar
Jammu And Kashmir High Court · (2008) 1 JKJ 27
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Dec 2007
Subash Chander Vs Shri Mata Vaishno Devi Shrine Board
Jammu And Kashmir High Court · (2008) 1 JKJ 38
Limitation Act, 1963 — Section 5
High Courts13 Dec 2007Allowed
S. Gurmeet Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 68
All India Council for Technical Education Act, 1987 — Section 10, 23Motor Vehicles Act, 1988 — Section 213
High Courts13 Dec 2007Dismissed
Madan Singh Vs Asha Devi and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 92
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 13, 30, 32
High Courts13 Dec 2007
Maroof Khan Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 493
Prevention of Terrorism Act, 2002 — Section 3
High Courts12 Dec 2007Dismissed
Residents of Village Chey Chey Thang Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2008) 2 JKJ 580
High Courts12 Dec 2007
Union of India (UOI) and Others Vs Mst. Aisha and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 533
Motor Vehicles Act, 1988 — Section 165, 166
High Courts03 Dec 2007
Mahant Romesh Giri Vs Bharat Bhushan Vyas and Ors.
Jammu And Kashmir High Court · (2007) 12 J&K CK 0019
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 92
High Courts01 Dec 2007
KEC International Ltd. Vs Mohd. Hanif and Others
Jammu And Kashmir High Court · (2008) 1 JKJ 43
General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 12, 5