High Courts31 Dec 2020Disposed Of
Faiza Vs State
Jammu And Kashmir High Court · (2020) 12 J&K CK 0023
Foreigners Act, 1946 — Section 14(A)Passport (Entry Into India ) Act 1920 — Section 3(3)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 1 of 38
High Courts31 Dec 2020Disposed Of
Upkar Stone Crushers Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0022
High Courts31 Dec 2020Disposed Of
M/S New Oriental Stone Crusher And Anr Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0021
High Courts31 Dec 2020Allowed
Darshan Singh Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts31 Dec 2020Disposed Of
Usha Devi Vs Ut Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0019
Indian Penal Code, 1860 — Section 313
High Courts31 Dec 2020
Aryan Pratap Singh Vs Ut Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0018
Indian Penal Code, 1860 — Section 34, 307, 323, 447Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 161
High Courts31 Dec 2020Allowed
Suraj Kumar Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 37Code Of Criminal Procedure, 1973 — Section 437, 439
High Courts31 Dec 2020Disposed Of
Amandeep Singh Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0016
Code Of Criminal Procedure, 1973 — Section 161
High Courts30 Dec 2020Allowed
Jamurad Begum Vs Nazar Hussain And Another
Jammu And Kashmir High Court · (2020) 12 J&K CK 0024
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women from Domestic Violence Act, 2005 — Section 23
High Courts30 Dec 2020Disposed Of
Mohd Maqbool Mir Vs Ut Of Jammu And Kashmir
Jammu And Kashmir High Court · (2020) 12 J&K CK 0015
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 60
High Courts29 Dec 2020Allowed
Jarnail Singh Vs State Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0025
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts29 Dec 2020Dismissed
Shahid Hussain Magray And Another Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0014
Indian Penal Code, 1860 — Section 409, 468Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 21
High Courts29 Dec 2020Dismissed
Ishtiaq Ahmed And Others Vs Ut Of J&K And Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 147, 148, 294, 307, 323, 341, 354, 447, 451, 453, 504
High Courts29 Dec 2020
Nazir Ahmed Vs Union Territory Of J&K &Ors
Jammu And Kashmir High Court · (2020) 12 J&K CK 0002
Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 3(2), 13(1), 19(1)Maharashtra Prevention Of Dangerous Activities Of Slumlords, Boot-leggers, Drugs Offenders And Dangerous Persons Act, 1981 — Section 3, 8(1), 14, 14(1)
High Courts29 Dec 2020Dismissed
M/S Vij And Anand Associates Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0001
High Courts28 Dec 2020Dismissed
Omesh Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0026
State Land Acquisition Act, 1990 — Section 4(1), 5(A), 6, 7, 17Constitution Of India, 1950 — Article 226
High Courts24 Dec 2020Allowed
Shabir Ahmad Shah Vs Shameema
Jammu And Kashmir High Court · (2020) 12 J&K CK 0041
Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 488
High Courts24 Dec 2020Dismissed
M/S Kashmir Protective Security Services Ltd Vs University Of Kashmir And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0040
High Courts24 Dec 2020Dismissed
Khurshid Ahmad Wani Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 12 J&K CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts24 Dec 2020Allowed
Irshad Ahmad Dar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 12 J&K CK 0038
Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)