High Courts29 Dec 1961
Ajit Singh Vs Public Motor Service and Others
Jammu And Kashmir High Court · AIR 1963 J&K 9
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1961
12 judgments · page 1 of 1
High Courts14 Dec 1961
Chhaju Ram Vs Mst. Vidya Wanti
Jammu And Kashmir High Court · AIR 1963 J&K 1
Government Gazette Act — Section 3Limitation Act, 1963 — Section 4
High Courts06 Dec 1961
Kuldip Singh Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1962) CriLJ 333
Criminal Procedure Code, 1898 (CrPC) — Section 244Ranbir Penal Code, 1989 — Section 279, 337
High Courts31 Oct 1961
Parmanand Vs State
Jammu And Kashmir High Court · (1962) KashLJ 127
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 130, 173, 190, 403Ranbir Penal Code, 1989 — Section 326
High Courts23 Jun 1961
L. Shiv Lal Vs L. Sham Lal and Others
Jammu And Kashmir High Court · (1961) 06 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14Transfer of Property Act, 1882 — Section 11, 61
High Courts29 Apr 1961
Dr. Gwasha Lal and Others Vs Kartar Singh
Jammu And Kashmir High Court · (1961) 04 J&K CK 0003
Contract Act, 1872 — Section 65, 73Grant of Lands in Jammu and Kashmir for Building Purposes Rules — Rule 25, 35Transfer of Property Act, 1882 — Section 55, 55(1), 55(2)
High Courts26 Apr 1961
Satar Mohd.& others Vs Saraf-ud-Din & others
Jammu And Kashmir High Court · AIR 1962 J&K 79 : (1962) KashLJ 203
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 14, 4Jammu and Kashmir Transfer of Property Act, 1977 — Section 111, 117
High Courts19 Apr 1961
Trilok Nath Vs Sardar Kesar Singh
Jammu And Kashmir High Court · AIR 1962 J&K 72 : (1962) KashLJ 23
Jammu and Kashmir Civil Procedure Code, 1977 — Order 38Jammu and Kashmir Contract Act, 1977 — Section 135, 136, 137, 138, 139
High Courts18 Apr 1961
Dewan Chand Vs The State of J. and K.
Jammu And Kashmir High Court · (1961) 04 J&K CK 0004
Arbitration Act, 1940 — Section 2, 34Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Mar 1961
Rasila and Another Vs State
Jammu And Kashmir High Court · (1961) CriLJ 229
Criminal Procedure Code, 1898 (CrPC) — Section 164(3), 374Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 1961
Tilak Raj Vs Prithi Pal Singh
Jammu And Kashmir High Court · (1961) 03 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 1, 115