High Courts30 Dec 2011
Haji Gh. Mohammad Dangroo Vs Waheeda Sultan and Another
Jammu And Kashmir High Court · (2011) 12 J&K CK 0037
Civil Procedure Code, 1908 (CPC) — Section 115, 151
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 1 of 19
High Courts30 Dec 2011Dismissed
Sayeda Begum Vs Qayoom Bhat
Jammu And Kashmir High Court · (2011) 12 J&K CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts30 Dec 2011Dismissed
Gurpreet Singh Kohli Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 285
Ranbir Penal Code, 1989 — Section 409, 420
High Courts30 Dec 2011Dismissed
Amreen Magray (Dr.) Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 367
High Courts30 Dec 2011
Rouf Ahmad Sofi and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 369
High Courts30 Dec 2011
Altaf Hussain Mir (Dr.) Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 371
High Courts30 Dec 2011
Mohammad Shafi Zahid Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 380
High Courts29 Dec 2011Dismissed
Balwant Raj and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 4 JKJ 267
Arms Act, 1959 — Section 25, 3Ranbir Penal Code, 1989 — Section 302
High Courts29 Dec 2011
Irshad Ahmad Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 359
High Courts28 Dec 2011
Khurshid Ahmad Mir and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 282
High Courts28 Dec 2011
Mohammad Muzaffar Mir Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 325
Jammu and Kashmir Reservation Act, 2004 — Section 16
High Courts26 Dec 2011Dismissed
Jammu Central Co-operative Bank Ltd. Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 575
High Courts23 Dec 2011Dismissed
Mansoor Mubarak and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0040
High Courts23 Dec 2011Dismissed
Bansi Lal Bhat and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0039
Land Acquisition Act, 1894 — Section 18, 3(g), 4, 5A, 6
High Courts23 Dec 2011
Mehraj-ud-din Kalwal Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0038
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts22 Dec 2011Dismissed
Mohni Devi and Another Vs Sarabjit Singh and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 312
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts22 Dec 2011Allowed
Janki Devi Vs UOI and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 414
Army Rules, 1954 — Rule 13(3)
High Courts22 Dec 2011
State and Others Vs Khurshid Alam
Jammu And Kashmir High Court · (2011) 4 JKJ 420
High Courts22 Dec 2011
Manohar Lal Vs Romesh Chander
Jammu And Kashmir High Court · (2011) 4 JKJ 424
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Dec 2011
United India Insurance Co. Ltd. Vs Ram Devi and Another
Jammu And Kashmir High Court · (2013) ACJ 867 : (2011) 4 JKJ 433
Motor Vehicles Act, 1988 — Section 167Ranbir Penal Code, 1989 — Section 279, 337