High Courts03 Dec 2011Dismissed
Mohammad Abbas Wani Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0035
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 3 of 19
High Courts03 Dec 2011Allowed
Gulshan Akhtar Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0034
High Courts03 Dec 2011Dismissed
Abid Rasool Bhat Vs Mrs. Yasmeen Rasool
Jammu And Kashmir High Court · (2011) 12 J&K CK 0033
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Guardians and Wards Act, 1890 — Section 12, 25
High Courts02 Dec 2011Dismissed
Ranjodh Singh Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 471
Criminal Procedure Code, 1973 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 148, 149
High Courts25 Nov 2011Dismissed
Janta Dal (United) Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 323
High Courts25 Nov 2011Dismissed
Bodh Raj Khajuria Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 11 J&K CK 0027
High Courts25 Nov 2011Dismissed
Oriental Insurance Company Limited Vs Kuldeep Kumar and Others
Jammu And Kashmir High Court · (2011) 11 J&K CK 0022
High Courts25 Nov 2011Allowed
M/s. Kranti Hotel Pvt. Ltd. Vs BSNL Ltd. and Others
Jammu And Kashmir High Court · (2011) 11 J&K CK 0021
High Courts24 Nov 2011
Syed Bilal Ahamd Razvi Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 11 J&K CK 0026
Indian Medical Council Act, 1956 — Section 13(3)
High Courts24 Nov 2011
Ab. Rashid Kaloo Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 129
High Courts24 Nov 2011Dismissed
R.C. Gupta Vs Union of India and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 25
High Courts22 Nov 2011Allowed
Ajaz Ahmad Bhat Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 156
Constitution of India, 1950 — Article 215
High Courts22 Nov 2011
Union of India and Others Vs Shakuntla Singh
Jammu And Kashmir High Court · (2011) 4 JKJ 48
Constitution of India, 1950 — Article 309
High Courts22 Nov 2011Dismissed
Bansi Lal Vs State
Jammu And Kashmir High Court · (2011) 4 JKJ 493
Ranbir Penal Code, 1989 — Section 323, 325, 451, 504
High Courts18 Nov 2011
Wali Mohammad Mir Vs State and ors
Jammu And Kashmir High Court · (2011) 4 JKJ 164
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 12, 4, 8
High Courts17 Nov 2011
Khurshid Ahmad Fazili and Another Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 140
Transfer of Property Act, 1882 — Section 52
High Courts09 Nov 2011Dismissed
Shabnam Kouser Vs State J and K and Others
Jammu And Kashmir High Court · AIR 2012 J&K 63 : (2011) 4 JKJ 320
High Courts09 Nov 2011Dismissed
Kanta Devi and Another Vs Kaki Devi
Jammu And Kashmir High Court · (2011) 4 JKJ 16
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3A
High Courts09 Nov 2011Dismissed
Mohammad Sultan Lone Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2011) 4 JKJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 512Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts09 Nov 2011Dismissed
Gh. Qadir Dar and Another Vs Punjab National Bank
Jammu And Kashmir High Court · AIR 2012 J&K 35 : (2011) 4 JKJ 251
Civil Procedure Code, 1908 (CPC) — Section 151