High Courts22 Dec 2011
Anita Sharma and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 478
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2011
368 judgments · page 2 of 19
High Courts22 Dec 2011Dismissed
J and K Tribal United Forum and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 509
Jammu and Kashmir Civil Services Decentralization and Recruitment Act, 2010 — Section 13, 6
High Courts17 Dec 2011Dismissed
M/s Nalam Nageshwar and Co. Vs Fungicides (India) Ltd.
Jammu And Kashmir High Court · (2011) 12 J&K CK 0041
Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 72
High Courts17 Dec 2011
All J and K SRTC Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0030
High Courts17 Dec 2011Dismissed
Ghulam Mohammad Bhat Vs Abdul Rahim Sheikh and Others
Jammu And Kashmir High Court · AIR 2012 J&K 86
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Dec 2011Dismissed
Jakfed and Another Vs U.O.I. and Others
Jammu And Kashmir High Court · AIR 2012 J&K 36 : (2011) 4 JKJ 521
Multi-State Cooperative Societies Act, 1984 — Section 74(2)
High Courts17 Dec 2011Dismissed
Medisphere Marketing Ltd. Vs All Jammu & Kashmir Hospital and Institutional Contractors and Others
Jammu And Kashmir High Court · AIR 2012 J&K 58 : (2012) 3 BC 710
High Courts15 Dec 2011Dismissed
Ravinder Kumar Kapoor and Others Vs State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0043
High Courts15 Dec 2011Allowed
United India Insurance Co. Vs Amina Begum and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 240
Ranbir Penal Code, 1989 — Section 279, 337, 338
High Courts15 Dec 2011Allowed
Azhar Ali Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 290
Constitution of India, 1950 — Article 22(5)
High Courts15 Dec 2011Allowed
Irshad Ahmed Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2012) CriLJ 4031 : (2011) 4 JKJ 294
Constitution of India, 1950 — Article 22(5)
High Courts15 Dec 2011Dismissed
Durga Dass Vs Anju Devi and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 499
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts15 Dec 2011Allowed
Kunj Lal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 532
Jammu and Kashmir Police Rules, 1960 — Rule 359
High Courts12 Dec 2011
Mushtaq Ahmad Dhar and Another Vs Nazir Ahmad Dhar
Jammu And Kashmir High Court · AIR 2012 J&K 123
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 104, 12, 226, 227
High Courts12 Dec 2011Dismissed
Mst. Shameema Begum Vs Mst. Zoona and Others
Jammu And Kashmir High Court · AIR 2012 J&K 88
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)
High Courts09 Dec 2011Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Mst. Shamima Banoo and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 6
Motor Vehicles Act, 1988 — Section 168, 170
High Courts09 Dec 2011Dismissed
Mohamad Qasim Dar Vs State and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 558
Control of Building Operations Act, 1988 — Section 7(3)
High Courts09 Dec 2011Allowed
Nazir Ahmad Kathoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 4 JKJ 562
Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts08 Dec 2011Allowed
Oriental Insurance Company Ltd. and Others Vs Smt. Malti Singh and Others
Jammu And Kashmir High Court · (2013) ACJ 1352 : (2011) 4 JKJ 1
Motor Vehicles Act, 1988 — Section 168
High Courts03 Dec 2011
Sakeena Akther Vs State and Others
Jammu And Kashmir High Court · (2011) 12 J&K CK 0042