High Courts06 Dec 1956
Ahmad Sheikh Vs Ghulam Hassan, Divisional Forest Officer and Another
Jammu And Kashmir High Court · AIR 1957 J&K 11
Constitution of India, 1950 — Article 311Jammu and Kashmir Civil Service Rules, 1939 — Rule 32
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1956
15 judgments · page 1 of 1
High Courts04 Dec 1956
Sukhu and Others Vs Seeja and Others
Jammu And Kashmir High Court · AIR 1957 J&K 19
High Courts31 Oct 1956
Mohamad Shariff Hamdani and Others Vs Central Examination Board, Revenue Department and Another
Jammu And Kashmir High Court · AIR 1957 J&K 13
Land Revenue Act — Section 7Land Revenue Rules — Rule 22
High Courts29 Oct 1956Dismissed
Mohd. Aslam Bach Vs V.L. Vishin and others
Jammu And Kashmir High Court · AIR 1957 J&K 8
Constitution of India, 1950 — Article 14, 32(2A)
High Courts29 Oct 1956
Mohd.Aslam Bach Vs V.L.Vishin and others
Jammu And Kashmir High Court · AIR 1957 J&K 8
High Courts11 Oct 1956
Harbans Singh Vs Jaswant Singh
Jammu And Kashmir High Court · AIR 1957 J&K 18
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Limitation Act, 1963 — Article 164
High Courts11 Oct 1956
Meraj-Ud-Din Vs Director, K.V. Food Control and Others
Jammu And Kashmir High Court · AIR 1957 J&K 25
High Courts08 Oct 1956
C. Rai Vs Union of India (UOI)
Jammu And Kashmir High Court · AIR 1957 J&K 27
Jammu and Kashmir Arbitration Act, 1945 — Section 20, 42, 8, 8(1), 8(2)
High Courts20 Jul 1956
Darshan Singh Vs The State
Jammu And Kashmir High Court · AIR 1957 J&K 9
Motor Vehicles Act, 1988 — Section 123, 2, 56, 68
High Courts12 Mar 1956Dismissed
Khem Raj Vs Hem Raj and Another
Jammu And Kashmir High Court · (1956) 03 J&K CK 0001
Court Fees Act, 1870 — Section 7
High Courts20 Feb 1956
Sita Ram Vs Mt. Bhagwati
Jammu And Kashmir High Court · AIR 1957 J&K 12
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Restitution of Mortgaged Properties Act, 2006 — Section 12, 15
High Courts01 Feb 1956
Bhagwan Das Vs Krishen Lal and Others
Jammu And Kashmir High Court · (1956) 02 J&K CK 0001
High Courts18 Jan 1956Dismissed
Lala and others Vs Rasula
Jammu And Kashmir High Court · AIR 1957 J&K 3
High Courts15 Jan 1956
UTTAM SINGH KHORANA and SONS Vs Income Tax DEPARTMENT OF JAMMU AND KASHMIR.
Jammu And Kashmir High Court · (1956) 30 ITR 821
Income Tax Act, 1961 — Section 26A, 66(3)
High Courts10 Jan 1956
Mohamad Isa Vs Mt. Shahmali
Jammu And Kashmir High Court · AIR 1957 J&K 15
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5