High Courts31 Dec 1975
Balwant Singh and Ors. Vs Avtar Kaur & Ors.
Jammu And Kashmir High Court · (1975) JKLR 743 : (1975) JKLR 745 : (1976) KashLJ 441
Jammu and Kashmir Civil Procedure Code, 1977 — Section 54, 9
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1975
56 judgments · page 1 of 3
High Courts29 Dec 1975Dismissed
Vijay Kumar and another Vs B.K. Thappar and another
Jammu And Kashmir High Court · AIR 1976 J&K 51
Constitution of India, 1950 — Article 14, 16, 19, 21, 22Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)(iii)
High Courts29 Dec 1975
Vijay Kumar and another Vs B.K.Thappar and another
Jammu And Kashmir High Court · AIR 1976 J&K 51 : (1975) JKLR 682
Constitution of India, 1950 — Article 359Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)(iii)
High Courts18 Dec 1975
Sham Lal Vs Dalbir Kumar Soni
Jammu And Kashmir High Court · (1976) KashLJ 449
Jammu and Kashmir Civil Procedure Code, 1977 — Section 151
High Courts03 Dec 1975
Abdul Gani Patwari Vs S.M.Rizvi and Another
Jammu And Kashmir High Court · (1975) JKLR 731 : (1976) KashLJ 359
Jammu and Kashmir Governments Prevention of Corruption Commission (Amendment) Act, 1969 — Section 17(5)
High Courts31 Oct 1975
Kh. Saifuddin and another Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · AIR 1976 J&K 89
Contract Act, 1872 — Section 70
High Courts27 Oct 1975Dismissed
Malhotra and Sons and others Vs Union of India and others
Jammu And Kashmir High Court · AIR 1976 J&K 41
Constitution of India, 1950 — Article 14, 19, 226, 299, 31Constitution of Jammu and Kashmir, 1956 — Section 103Evidence Act, 1872 — Section 115
High Courts19 Sept 1975
Moti Lal Dhar Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1975) JKLR 446 : (1975) JKLR 480 : (1976) KashLJ 46
Jammu and Kashmir Limitation Act, 1995 — Section 14
High Courts07 Sept 1975
B.K.Thapar and another Vs Vijay Kumar and another
Jammu And Kashmir High Court · AIR 1976 J&K 1
Jammu and Kashmir Stamp Act, 1977 — Section 33, 36, 61(5)
High Courts05 Sept 1975
Kaka Jat Vs Amar Nath
Jammu And Kashmir High Court · (1975) KashLJ 444
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3, 36, 47, 5, 51
High Courts16 Aug 1975
Syed Hafiz Hah Vs Conservator of Forests and Ors.
Jammu And Kashmir High Court · (1981) SriLJ 217
Constitution of India, 1950 — Article 32(2A)
High Courts12 Aug 1975
Kh. Ghulam Hassan Kakroo Vs The State of Jammu and Kashmir and others
Jammu And Kashmir High Court · (1975) 08 J&K CK 0007
High Courts12 Aug 1975
Kh.Ghulam Hassan Kakroo Vs State of J.and K.and others
Jammu And Kashmir High Court · AIR 1976 J&K 93 : (1975) JKLR 389
Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 106Jammu and Kashmir Limitation Act, 1995 — Article 53, 86
High Courts12 Aug 1975Allowed
Ghulam Mohd. Pahalwan Vs Aziz Sheikh and another
Jammu And Kashmir High Court · AIR 1976 J&K 49
High Courts12 Aug 1975Dismissed
Abdul Ghani Daga Vs Mahant Ram Saran and others
Jammu And Kashmir High Court · AIR 1976 J&K 72
Civil Procedure Code, 1908 (CPC) — Section 151, 94(c)
High Courts12 Aug 1975
Ahad Bhat and Ors. Vs State
Jammu And Kashmir High Court · (1975) JKLR 382 : (1976) KashLJ 96
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 226, 227, 271
High Courts25 Jul 1975
Kartar Singh Vs State
Jammu And Kashmir High Court · (1975) KashLJ 361
Border Security Force Act, 1968 — Section 80, 81
High Courts18 Jul 1975
State Vs Suram Singh
Jammu And Kashmir High Court · (1976) CriLJ 96
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 24
High Courts17 Jul 1975
J.M.Ray Vs Surrinder Kumar Sher
Jammu And Kashmir High Court · (1975) JKLR 360 : (1975) KashLJ 358
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts12 Jul 1975
Abdul Hamid Afridi Vs Secretary to Government General Department and others
Jammu And Kashmir High Court · (1975) JKLR 344 : (1975) KashLJ 342
Constitution of India, 1950 — Article 19(R)(f), 31(2)