High Courts10 Jul 1975
Jalal-ud-Din Vs Shahzada Bano and others
Jammu And Kashmir High Court · (1975) JKLR 342 : (1975) KashLJ 355
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 96
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1975
56 judgments · page 2 of 3
High Courts09 Jul 1975
B.K.Thapar and another Vs Vijay Kumar and another
Jammu And Kashmir High Court · AIR 1976 J&K 1
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 3Jammu and Kashmir Stamp Act, 1977 — Section 33, 35, 36
High Courts09 Jul 1975Allowed
B.K. Thapar and another Vs Vijay Kumar and another
Jammu And Kashmir High Court · (1975) 07 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts08 Jul 1975
Haji Habib Lone Vs Pt.Jia Lal and others
Jammu And Kashmir High Court · (1975) KashLJ 334
High Courts05 Jun 1975
Ramun and others Vs Honble Revenue Minister and others
Jammu And Kashmir High Court · AIR 1976 J&K 20 : (1975) JKLR 316
Constitution of India, 1950 — Article 226
High Courts21 May 1975
Dhani Ram Vs State
Jammu And Kashmir High Court · (1976) CriLJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 May 1975Dismissed
Mistry Ali Mohd. Abdullah and others Vs Khawaja Abdul Qadus and others
Jammu And Kashmir High Court · AIR 1976 J&K 23
Limitation Act, 1963 — Section 20
High Courts16 May 1975
Mistry Ali Mohd.Abdullah and others Vs Khawaja Abdul Qadus and others
Jammu And Kashmir High Court · AIR 1976 J&K 23 : (1975) JKLR 260
Jammu and Kashmir Easements Act, 1977 — Section 15
High Courts05 May 1975
Jay Pee Finance Corporation Vs Dewan Chand
Jammu And Kashmir High Court · (1975) JKLR 293 : (1975) KashLJ 339
Jammu and Kashmir Stamp Act, 1977 — Section 35
High Courts30 Apr 1975Dismissed
Union of India (UOI) Vs Om Prakash Chopra
Jammu And Kashmir High Court · (1976) ACJ 269
Motor Vehicles Act, 1988 — Section 110B
High Courts29 Apr 1975Allowed
Smt. Kailash Kumari Vs Manmohan Kapoor
Jammu And Kashmir High Court · (1975) 04 J&K CK 0006
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 23
High Courts29 Apr 1975
Kailash Kumari Vs Manmohan Kapoor
Jammu And Kashmir High Court · AIR 1975 J&K 95 : (1975) JKLR 277 : (1975) KashLJ 350
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 23
High Courts25 Apr 1975
Union of India Vs Narain Singh and others
Jammu And Kashmir High Court · AIR 1976 J&K 5 : (1975) JKLR 236 : (1976) KashLJ 33 : (1976) KashLJ 34
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)
High Courts23 Apr 1975Dismissed
Thakur Krishen Singh Vs Smt. Simro Devi
Jammu And Kashmir High Court · AIR 1976 J&K 27
Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(1)(viii)
High Courts23 Apr 1975
Thakur Krishen Singh Vs Smt.Simro Devi
Jammu And Kashmir High Court · AIR 1976 J&K 27 : (1975) JKLR 208 : (1976) KashLJ 1
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 13(i)(VIII)
High Courts18 Apr 1975
Dev Dutt Vs Janta Timber Trader
Jammu And Kashmir High Court · (1975) JKLR 219 : (1976) KashLJ 340
Jammu and Kashmir Civil Procedure Code, 1977 — Order 8, 6, 35, 35A
High Courts05 Apr 1975
Khaliq Sumji Vs Ghulam Nabi Sumji
Jammu And Kashmir High Court · (1975) KashLJ 448
Jammu and Kashmir Civil Procedure Code, 1977 — Section 152
High Courts21 Mar 1975
Madan Mohan and others Vs Kewal Krishen and another
Jammu And Kashmir High Court · AIR 1976 J&K 7 : (1975) JKLR 162
Constitution of India, 1950 — Article 133
High Courts14 Mar 1975
Bhagwanti Vs Custodian General and another
Jammu And Kashmir High Court · AIR 1976 J&K 29 : (1975) JKLR 174
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10
High Courts14 Mar 1975Allowed
Smt. Bhagwanti Vs Custodian General and another
Jammu And Kashmir High Court · AIR 1976 J&K 29