High Courts23 Nov 1989Dismissed
Romesh Kumar Vs Chanan Lal
Jammu And Kashmir High Court · AIR 1991 J&K 4
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115Jammu and Kashmir Civil Procedure Code, 1977 — Order 16 Rule 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1989
37 judgments · page 1 of 2
High Courts23 Nov 1989Dismissed
Mehmood Ahmad Khan Vs Kubra Begum and Others
Jammu And Kashmir High Court · (1990) CriLJ 1188 : (1992) 1 DMC 502
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488, 488(3), 489
High Courts09 Nov 1989
Shankar Dass Vs Shankar Singh and Others
Jammu And Kashmir High Court · (1999) 3 LLJ 335
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 17, 3
High Courts02 Nov 1989Dismissed
Smt. Aruna Kumari Vs Ajay Kumar
Jammu And Kashmir High Court · AIR 1991 J&K 1
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 1(2), Order 14 Rule 2
High Courts20 Oct 1989
Tashi Rabstan Vs State of J&K and others
Jammu And Kashmir High Court · (1990) 1 Crimes 67 : (1989) JKLR 1300 : (1991) KashLJ 412
Pubilc Safety Act, 1978 — Section 13, 8(a)(i)
High Courts07 Oct 1989
Ashok Kumar Vs The State
Jammu And Kashmir High Court · (1989) CriLJ 2547
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 435, 439Penal Code, 1860 (IPC) — Section 302, 381
High Courts15 Sept 1989Dismissed
N.D. Radhakrishen Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · AIR 1990 J&K 63
Arbitration Act, 1940 — Section 41
High Courts03 Sept 1989
Sham Singh Vs Executive Engineer
Jammu And Kashmir High Court · (1991) 1 ACC 375
Employees Compensation Act, 1923 — Section 12
High Courts31 Aug 1989Allowed
Mohd. Nazir and Others Vs Mohd. Ashraf and Others
Jammu And Kashmir High Court · (1990) CriLJ 617
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts25 Aug 1989
National Insurance Vs Lajwanti and Others
Jammu And Kashmir High Court · (1990) 2 ACC 511
High Courts23 Aug 1989Allowed
Juthi Devi and Others Vs Pine Chemicals Ltd. and Another
Jammu And Kashmir High Court · (1990) ACJ 364 : (1991) 2 LLJ 386
Workmens Compensation Act, 1923 — Section 2(1)
High Courts04 Jul 1989
Insurance Co Ltd.& Anr. Vs Union of India & Anr.
Jammu And Kashmir High Court · (1989) JKLR 827 : (1989) KashLJ 711 : (1989) KashLJ 712
High Courts29 Jun 1989
Mohd. Altaf Vs Hariprasad Narotamdas Jani and Others, Mahendra Somachand Thakkar and Others and Gitaban Vadilal Thakkar and Others
Jammu And Kashmir High Court · (1989) 2 ACC 459
Motor Vehicles Act, 1988 — Section 95
High Courts29 Jun 1989
G.M.Zaroo Vs Commissioner, Sales Tax and Ors.
Jammu And Kashmir High Court · (1989) JKLR 793 : (1989) KashLJ 697
Jammu and Kashmir Sales Tax Act, 1962 — Section 7
High Courts22 Jun 1989
Ghulam Mohammad Wani & Others Vs Brij Mohini Dhar & Ors.
Jammu And Kashmir High Court · (1989) JKLR 995 : (1989) KashLJ 635 : (1989) KashLJ 634 : (1989) SriLJ 502
Jammu and Kashmir Civil Procedure Code, 1977 — Section 100, 103
High Courts02 Jun 1989
Shabir Ahmad Khan Vs State of J. and K.
Jammu And Kashmir High Court · (1989) CriLJ 2486
Criminal Procedure Code, 1973 (CrPC) — Section 103, 161, 342, 374
High Courts02 Jun 1989Dismissed
Dr. Cheeran Abraham Varghese Vs Maulvi Ab. Hamid
Jammu And Kashmir High Court · (1990) CriLJ 533
Criminal Procedure Code, 1973 (CrPC) — Section 182, 195, 561AInsecticides Act, 1968 — Section 17, 18, 27, 29, 29Penal Code, 1860 (IPC) — Section 172, 172, 173, 174, 176
High Courts02 Jun 1989
Desa Singh Vs Union of India
Jammu And Kashmir High Court · (1989) JKLR 817 : (1989) KashLJ 622
Border Security Force Rules, 1969 — Rule 7Civil Service Servants (Conduct) Rules — Rule 21Constitution of India, 1950 — Article 14
High Courts02 Jun 1989
State of J&K and Anr. Vs Dev Datt Pandit
Jammu And Kashmir High Court · (1989) JKLR 509 : (1989) KashLJ 559
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20, 30, 32, 39Jammu and Kashmir Civil Procedure Code, 1977 — Section 34
High Courts01 Jun 1989Allowed
Smt. Savitri Devi Vs Bhushan Chander Jain
Jammu And Kashmir High Court · AIR 1991 J&K 15
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11, 12