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Jammu And Kashmir High Court judgments, 2016

309 judgments · page 1 of 16

High Courts06 Dec 2016Disposed Off

Harpinder Singh Vs State

Jammu And Kashmir High Court · (2017) LIC 1640

Constitution of Jammu and Kashmir, 1956 - Section 124, Section 15Jammu and Kashmir Civil Services (Decentralization and Recruitment) Rules, 2010 - Rule 15
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High Courts06 Dec 2016Dismissed

S.H. Thakur Vs State

Jammu And Kashmir High Court · (2017) AIR(J&K) 1

Constitution of Jammu and Kashmir, 1956 - Section 103Writ Proceeding Rules, 1997 - Rule 24
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High Courts06 Dec 2016Dismissed

Saqib Saleem Vs State

Jammu And Kashmir High Court · (2017) LIC 662

Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 24(1)
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High Courts29 Nov 2016Dismissed

Mohd Mahibur Rahamn Vs Union of India

Jammu And Kashmir High Court · (2017) LIC 1876

Border Security Force Act, 1968 - Section 16(c), Section 40, Section 46, Section 46, Section 74(2)Constitution of India, 1950 - Article 20(2), Article 226
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High Courts24 Nov 2016Disposed Off

Kuldip Kumar Vs State

Jammu And Kashmir High Court · (2017) LIC 665

Constitution of Jammu and Kashmir, 1956 - Section 103, Section 124Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
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High Courts08 Nov 2016Dismissed

Talib Hussain Vs State of J&K

Jammu And Kashmir High Court · (2017) AIR(J&K) 6

Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103Essential Commodities Act, 1955 - Section 3
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High Courts25 Oct 2016Disposed off

Kuldeep Singh Vs State of J&K

Jammu And Kashmir High Court · (2016) 4 JKJ 475 : (2017) LIC 1635

Constitution of India, 1950 - Article 226Constitution of Jammu and Kashmir, 1956 - Section 103
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