Arbitration and Conciliation Act, 1996 - Section 35, Section 36Jammu and Kashmir Civil Procedure Code, 1977 - Order 21 Rule 34, Section 39, Section 39

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High Courts05 Oct 2016Allowed

Khem Raj Vs State of J&K

Jammu And Kashmir High Court · (2016) 4 JKJ 301

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High Courts03 Oct 2016Partly Allowed

United India Insurance Co. Ltd. Vs S. Avtar Singh

Jammu And Kashmir High Court · (2017) AAC 953 : (2017) 1 CPJ 88 : (2016) 4 JKJ 203

Motor Vehicles Act, 1988 - Section 149, Section 166

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High Courts29 Sept 2016Disposed Off

New India Assurance Co. Ltd. Vs Ranjeet Sharma

Jammu And Kashmir High Court · (2017) AAC 999

Motor Vehicles Act, 1988 - Section 147

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High Courts29 Sept 2016Allowed

National Insurance Co. Ltd. Vs Babu Ram

Jammu And Kashmir High Court · (2016) 4 JKJ 63

Motor Vehicles Act, 1988 - Section 149, Section 166, Section 169, Section 173

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High Courts29 Sept 2016Partly Allowed

New India Assurance Co. Ltd. Vs Sunita Devi

Jammu And Kashmir High Court · (2017) AAC 1455 : (2016) 4 JKJ 65

Motor Vehicles Act, 1988 - Section 166, Section 169, Section 173

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High Courts29 Sept 2016Disposed Off

United India Insurance Co. Ltd. - Petitioner @HASH Meera Devi and Others

Jammu And Kashmir High Court · (2017) AAC 190 : (2016) 4 ACC 402 : (2016) 4 ACC 600 : (2016) 4 JKJ 49 : (2017) 1 TAC 502

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

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High Courts28 Sept 2016Disposed off

Yograj Singh Charak Vs Union of India

Jammu And Kashmir High Court · (2016) 4 JKJ 528

Central Civil Services (Pension) Rules, 1972 - Rule 34, Rule 39, Rule 40

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High Courts26 Sept 2016Disposed off

Ab. Hamid Vs State of J&K

Jammu And Kashmir High Court · (2016) 4 JKJ 142

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High Courts22 Sept 2016Dismissed

Som Dutt Vs Sansar Chand

Jammu And Kashmir High Court · (2017) AIR(J&K) 32

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High Courts22 Sept 2016Allowed

Bilal Ahmed Mir Vs State of J&K

Jammu And Kashmir High Court · (2016) 4 JKJ 308

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High Courts22 Sept 2016Allowed

Banu Enterprises Vs State of J&K

Jammu And Kashmir High Court · (2017) CriLJ 136 : (2017) 1 Crimes 483 : (2016) 4 JKJ 29 : (2017) 2 RCRCriminal 540

Drugs and Cosmetics Act, 1940 - Section 36-AB, Section 36-ADJammu and Kashmir Criminal Procedure Code, 1989 - Section 193

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High Courts22 Sept 2016Allowed

Ramesh Chander Vs United India Insurance Co. Ltd.

Jammu And Kashmir High Court · (2017) AAC 231 : (2016) 2 AnWR 609 : (2016) 4 JKJ 46

Motor Vehicles Act, 1988 - Section 163-A, Section 166

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High Courts21 Sept 2016Allowed

Promila Gupta Vs Income Tax Officer

Jammu And Kashmir High Court · (2016) 4 JKJ 231

Income Tax Act, 1961 - Section 143, Section 144, Section 147, Section 264

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High Courts20 Sept 2016Disposed Off

Joint Committee of Private Schools Vs State of Jammu and Kashmir

Jammu And Kashmir High Court · (2017) AIR(J&K) 40

Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir School Education Act, 2002 - Section 12(4)

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High Courts20 Sept 2016Disposed Off

J.&K. Housing Board Vs Manzoor Ahmad

Jammu And Kashmir High Court · (2017) AIR(J&K) 38

Consumer Protection Act, 1986 - Section 13

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