High Courts17 Sept 2016Dismissed
Hira Lal Bhat Vs Meena Bhat
Jammu And Kashmir High Court · (2017) 1 Crimes 673 : (2016) 4 JKJ 5
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ARanbir Penal Code, 1989 - Section 494
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2016
309 judgments · page 3 of 16
High Courts01 Sept 2016Dismissed
Bharat Sanchar Nigam Ltd. Vs Ganeshi Devi Trust
Jammu And Kashmir High Court · (2017) AIR(J&K) 33
Constitution of Jammu and Kashmir, 1956 - Section 104Jammu and Kashmir Civil Procedure Code, 1977 - Section 115
High Courts23 Aug 2016Allowed
Manpreet Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 324
Criminal Procedure Code, 1973 (CrPC) - Section 451
High Courts23 Aug 2016Allowed
Rohit Mattoo and Others - Petitioners @HASH Ashok Kumar Raina and Others
Jammu And Kashmir High Court · (2016) 4 Crimes 560 : (2016) 4 JKJ 330
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 561-ARanbir Penal Code, 1989 - Section 120-B, Section 403, Section 405, Section 418, Section 420
High Courts17 Aug 2016Allowed
Union of India Vs Pushap Raj Sharma
Jammu And Kashmir High Court · (2017) AAC 243 : (2016) 4 JKJ 117
Motor Vehicles Act, 1988 - Section 166
High Courts12 Aug 2016Dismissed
Pratap Krishan Vs Shri Dhar Sabha Vaishno Devi, Katra
Jammu And Kashmir High Court · (2016) 4 JKJ 382
Jammu and Kashmir Civil Procedure Code, 1977 - Order 41 Rule 31, Order 41 Rule 31, Section 92
High Courts12 Aug 2016Dismissed
Continental Construction Co. Vs Charanjit Kochhar
Jammu And Kashmir High Court · (2016) 4 JKJ 94
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141, Section 142, Section 142A
High Courts11 Aug 2016Allowed
Meena Devi Vs Manvinder Singh
Jammu And Kashmir High Court · (2017) AAC 178 : (2017) 1 ACC 407 : (2017) ACJ 1383 : (2016) 4 TAC 365
Motor Vehicles Act, 1988 - Section 173
High Courts11 Aug 2016Allowed
Sham Lal Vs United India Insurance Company
Jammu And Kashmir High Court · (2016) 4 TAC 357
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts10 Aug 2016Allowed
Kuldeep Singh Vs Union of India
Jammu And Kashmir High Court · (2017) AAC 489 : (2016) 4 JKJ 211
Motor Vehicles Act, 1988 - Section 163A, Section 166
High Courts10 Aug 2016Disposed Off
Mohan Lal Vs Oriental Insurance Co. Ltd.
Jammu And Kashmir High Court · (2017) 1 TAC 103
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts08 Aug 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Nazir Hussain
Jammu And Kashmir High Court · (2017) AAC 519 : (2016) 4 JKJ 147
High Courts08 Aug 2016Disposed Off
Mohd. Haneefa Jan Vs State of J. and K.
Jammu And Kashmir High Court · (2016) AIR(J&K) 150
Ladakh Autonomous Hill Development Council Act, 1995 - Section 27(2), Section 28(c)
High Courts05 Aug 2016Dismissed
National Insurance Company Ltd. Vs Kanth Ram
Jammu And Kashmir High Court · (2017) 1 AnWR 16 : (2016) 4 JKJ 112
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts04 Aug 2016Dismissed
State of J&K Vs Abdul Rehman Mir
Jammu And Kashmir High Court · (2017) CriLJ 1790
Criminal Procedure Code, 1973 (CrPC) - Section 132, Section 156(3), Section 156(3), Section 156(3), Section 551Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts04 Aug 2016Partly Allowed
Oriental Insurance Company Ltd. Vs Hem Raj
Jammu And Kashmir High Court · (2016) 4 JKJ 42
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173
High Courts28 Jul 2016Dismissed
New India Assurance Co. Ltd. Vs Rajeshwar Sharma
Jammu And Kashmir High Court · (2017) AIR(J&K) 21 : (2016) 4 JKJ 370
Consumer Protection Act, 1986 - Section 10Municipality Act - Section 229
High Courts25 Jul 2016Disposed off
Sahireena Begum Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 318
High Courts23 Jul 2016Allowed
Arun Sharma Vs Public Prosecutor, District and Sessions Court, Udhampur
Jammu And Kashmir High Court · (2016) 4 JKJ 518
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 198-B, Section 253(2), Section 561-APress and Publications Act, 1989 - Section 2(g)Ranbir Penal Code, 1989 - Section 500
High Courts21 Jul 2016Dismissed
Himshee Mansotra Vs State of J&K
Jammu And Kashmir High Court · (2017) AIR(J&K) 29 : (2016) 4 JKJ 262
Board of Professional Entrance Examinations Rules, 2014 - Rule 6Jammu and Kashmir Board Professional Entrance Examinations Act, 2002 - Section 23