High Courts24 May 2016Allowed

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Jammu And Kashmir High Court · (2017) AIR(J&K) 9 : (2016) 4 JKJ 7

Jammu and Kashmir Criminal Procedure Code, 1989 - Section 274, Section 561-AJammu and Kashmir Evidence Act, 1977 - Section 65-BRanbir Penal Code, 1989 - Section 120-B, Section 147, Section 148, Section 302, Section 447
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Jammu And Kashmir High Court · (2016) 4 JKJ 155

Jammu and Kashmir Criminal Procedure Code, 1989 - Section 498Jammu and Kashmir Prevention of Corruption Act, 2006 - Section 5Ranbir Penal Code, 1989 - Section 120-B, Section 201, Section 406, Section 420