COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2016

309 judgments · page 16 of 16

High Courts02 Feb 2016Dismissed

Commissioner of Income Tax Vs SMAA Enterprises Pvt. Ltd.

Jammu And Kashmir High Court · (2016) 382 ITR 175 : (2016) 4 JKJ 388

Income Tax Act, 1961 — Section 143

High Courts01 Feb 2016Allowed

Jammu And Kashmir High Court · (2016) 3 JKJ 681

Constitution of India, 1950 - Article 226

High Courts01 Feb 2016Dismissed

Jammu And Kashmir High Court · (2016) 2 JKJ 212

High Courts01 Feb 2016Allowed

Jammu And Kashmir High Court · (2016) 3 JKJ 379

Constitution of India, 1950 - Article 226

High Courts01 Feb 2016Allowed

Jammu And Kashmir High Court · (2016) AIR(J&K) 52 : (2016) 1 JKJ 1

High Courts27 Jan 2016Allowed

Jammu And Kashmir High Court · (2016) 4 Crimes 591 : (2016) 1 JKJ 367

High Courts01 Jan 2016Dismissed

Jammu And Kashmir High Court · (2016) 2 JKJ 304

High Courts01 Jan 2016Dismissed

Jammu And Kashmir High Court · (2016) 1 JKJ 633

High Courts01 Jan 2016Allowed

Jammu And Kashmir High Court · (2016) 2 JKJ 454 : (2016) LIC 1856

Jammu and Kashmir (Persons with Disabilities Equal opportunities, Protection of Rights and Full Participation) Act, 1998 — Section 27