Zamindaran Committee Kareva Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2003) JKJ 251 Supp : (2005) KashLJ 299 : (2005) 1 RCR(Civil) 473 : (2004) SriLJ 514
COURT ARCHIVE
216 judgments · page 1 of 11
Jammu And Kashmir High Court · (2003) JKJ 251 Supp : (2005) KashLJ 299 : (2005) 1 RCR(Civil) 473 : (2004) SriLJ 514
Jammu And Kashmir High Court · (2004) 1 JKJ 576
Jammu And Kashmir High Court · (2003) 12 J&K CK 0011
Jammu And Kashmir High Court · (2004) 3 RSJ 460 : (2004) 3 SCT 125
Jammu And Kashmir High Court · (2010) 3 JKJ 325
Jammu And Kashmir High Court · (2004) 2 JKJ 68
Jammu And Kashmir High Court · (2003) JKJ 215 Supp : (2004) KashLJ 603 : (2004) KashLJ 602 : (2004) SriLJ 498
Jammu And Kashmir High Court · AIR 2004 J&K 108 : (2004) 1 JKJ 486
Jammu And Kashmir High Court · (2004) 2 JKJ 498
Jammu And Kashmir High Court · (2010) 3 JKJ 367
Jammu And Kashmir High Court · (2004) 2 JKJ 106
Jammu And Kashmir High Court · (2003) JKJ 248 Supp : (2005) KashLJ 286 : (2004) SriLJ 539
Jammu And Kashmir High Court · (2003) JKJ 273 Supp : (2004) KashLJ 504
Jammu And Kashmir High Court · (2004) 1 SriLJ 166
Jammu And Kashmir High Court · (2004) 1 JKJ 543
Jammu And Kashmir High Court · (2004) 1 JKJ 617
Jammu And Kashmir High Court · (2004) 2 JKJ 537
Jammu And Kashmir High Court · (2004) 2 SCT 703
Jammu And Kashmir High Court · (2010) 3 JKJ 292
Jammu And Kashmir High Court · (2004) 2 JKJ 568