High Courts18 Nov 2003Dismissed
Ram Murti and Others Vs Dev Raj and Others
Jammu And Kashmir High Court · AIR 2004 J&K 86 : (2004) 2 JKJ 67
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2003
216 judgments · page 2 of 11
High Courts15 Nov 2003Dismissed
Ashok Singh and Others Vs Sujan Singh and Others
Jammu And Kashmir High Court · (2004) 1 JKJ 545
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts14 Nov 2003Dismissed
Bansi Lal Raina Vs J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2004) 1 JKJ 524
High Courts13 Nov 2003Dismissed
Owais Ahmad Vs Rajan Gupta, Jugal Kishore Anand and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 313
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Nov 2003Dismissed
Smt. Raj Kumari Gupta Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 51
Constitution of India, 1950 — Article 12, 226, 311
High Courts10 Nov 2003
State of J&K and another Vs Triloki Nath Bhat and others
Jammu And Kashmir High Court · (2004) 3 SCT 701
Constitution of India, 1950 — Article 14, 226
High Courts10 Nov 2003Dismissed
R.K. Cements Vs Punjab National Bank and Others
Jammu And Kashmir High Court · AIR 2004 J&K 107 : (2004) 2 JKJ 430
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts10 Nov 2003Dismissed
State Vs Rajiv Sahni and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 636
Ranbir Penal Code, 1989 — Section 307, 332, 333, 34, 353
High Courts07 Nov 2003Allowed
New India Assurance Co. Ltd. Vs Tarlok Singh
Jammu And Kashmir High Court · AIR 2004 J&K 84 : (2004) 2 JKJ 318
Jammu and Kashmir Consumer Protection Act, 1987 — Section 2
High Courts04 Nov 2003Dismissed
Audo Viso Private Limited Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 580
Constitution of India, 1950 — Article 226
High Courts31 Oct 2003
Amar Singh Vs Indian Tourism Development Corporation and Others
Jammu And Kashmir High Court · (2004) 1 JKJ 158
Constitution of India, 1950 — Article 14, 226Tourism Development Corporation (Conduct, Discipline and Appeal) Rules, 1978 — Rule 23B
High Courts31 Oct 2003
Dharmoo and Another Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2004) CriLJ 1019 : (2004) 1 JKJ 337
Ranbir Penal Code, 1989 — Section 380, 457
High Courts31 Oct 2003Dismissed
Kamal Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 887
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts31 Oct 2003Dismissed
Sat Pal Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 638
Constitution of India, 1950 — Article 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 47
High Courts17 Oct 2003Dismissed
Dharam Chand Vs State and Others
Jammu And Kashmir High Court · (2004) 1 JKJ 170
Constitution of India, 1950 — Article 226
High Courts17 Oct 2003Allowed
Bansi Lal Vs Mohan Lal
Jammu And Kashmir High Court · AIR 2005 J&K 3 : (2004) 1 JKJ 536
Jammu and Kashmir Civil Procedure Code, 1977 — Order 47 Rule 1, 114 , 115(2)
High Courts16 Oct 2003Allowed
J.S. Modi Vs State and Others
Jammu And Kashmir High Court · (2004) 1 JKJ 556
High Courts16 Oct 2003Dismissed
Shabir Ahmed Teli Vs State and Another
Jammu And Kashmir High Court · (2010) 3 JKJ 442
Ranbir Penal Code, 1989 — Section 109, 201, 302, 341
High Courts15 Oct 2003Allowed
Mst. Rehmat Jan and Others Vs State and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 111
Constitution of India, 1950 — Article 21, 226
High Courts13 Oct 2003Dismissed
Ashok Kumar and Another Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2004) 1 JKJ 471
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 497(1)Ranbir Penal Code, 1989 — Section 302, 307, 323, 324, 34