High Courts31 Dec 2015Disposed off
Bilkees Hamid Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 358
Petroleum Rules, 2002 - Rule 144
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 1 of 9
High Courts30 Dec 2015Disposed off
Puneet Sharma Vs State
Jammu And Kashmir High Court · (2016) 4 JKJ 411
High Courts30 Dec 2015Allowed
Nand Kishore Sharma and Others Vs Maria Burnadettee Collingasm
Jammu And Kashmir High Court · (2015) 12 J&K CK 0005
High Courts30 Dec 2015
Akeel Ahmed and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 12 J&K CK 0004
High Courts30 Dec 2015Allowed
Karnail Singh and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2015) 12 J&K CK 0003
High Courts29 Dec 2015Disposed off
R.B. Jodhamal and Co. Ltd. Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2016) 3 JKJ 423
High Courts28 Dec 2015Dismissed
Ashok Kumar Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 537
Constitution of India, 1950 - Article 226
High Courts28 Dec 2015Dismissed
Vaishno Devi Vs Dharam Paul
Jammu And Kashmir High Court · (2016) 2 JKJ 19
Probate and Administration Act, 1977 - Section 50, Section 51, Section 86
High Courts28 Dec 2015Allowed
Gh. Mohd. Mir Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 435
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts28 Dec 2015Disposed off
Syed Tahir Iqbal Geelani Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 375
High Courts28 Dec 2015Dismissed
Vaishno Devi and Others Vs Dharam Paul
Jammu And Kashmir High Court · (2015) 12 J&K CK 0002
High Courts23 Dec 2015Disposed off
Gh. Sarwar Farooqi Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 410
Jammu and Kashmir Civil Procedure Code, 1977 - Section 152
High Courts22 Dec 2015Allowed
Rehil Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 402
Constitution of Jammu and Kashmir, 1956 - Section 103
High Courts22 Dec 2015Dismissed
State of J&K Vs Janak Singh
Jammu And Kashmir High Court · (2016) 2 JKJ 488
Arms Act, 1959 - Section 25, Section 4Ranbir Penal Code, 1989 - Section 148, Section 149, Section 307, Section 323, Section 324, Section 326, Section 341, Section 395
High Courts22 Dec 2015Dismissed
State of J&K Vs Mohinder Singh
Jammu And Kashmir High Court · (2016) 2 JKJ 630
Ranbir Penal Code, 1989 - Section 302
High Courts21 Dec 2015Dismissed
J&K Bank Ltd. Vs Girdhari Lal Gupta
Jammu And Kashmir High Court · (2016) 3 JKJ 96
High Courts18 Dec 2015Disposed Off
Suresh Mitla Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 513
Compassionate Appointment Rules, 1994 - Rule 7Constitution of India, 1950 - Article 226
High Courts18 Dec 2015Dismissed
Sabha Farooq Pandit Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 294
High Courts18 Dec 2015Allowed
Farooq Ahmad Ganai Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 361