High Courts07 Dec 2015Dismissed
Director Agriculture, Kashmir Vs Authority Under the Payment of Wages Act
Jammu And Kashmir High Court · (2016) 2 JKJ 348
Payment of Wages Act, 1936 - Section 17
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2015
164 judgments · page 3 of 9
High Courts03 Dec 2015Dismissed
Mohd. Qasim Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 392
Constitution of Jammu and Kashmir, 1956 - Section 103Jammu and Kashmir (Compassionate Appointment) Rules, 1994 - Rule 3(3)
High Courts02 Dec 2015Disposed off
Banarsi Dass Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 54
Constitution of India, 1950 - Article 226
High Courts01 Dec 2015Disposed Off
Naseem Akhtar Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 716
High Courts30 Nov 2015Dismissed
M.N. Khan (Prof.) (Dr.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 749
Sher-I-Kashmir Universities of Agriculture Scientists and Technology Act, 1982 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15
High Courts30 Nov 2015Dismissed
Saleema (Mst.) Vs Mohd. Amin
Jammu And Kashmir High Court · (2016) 2 JKJ 96
Jammu and Kashmir Civil Procedure Code, 1977 - Order 41 Rule 1, Order 43 Rule 1
High Courts27 Nov 2015Disposed off
Sohan Lal Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 51
Constitution of India, 1950 - Article 226
High Courts27 Nov 2015Dismissed
Asif Nazir Mir Vs State
Jammu And Kashmir High Court · (2016) 2 JKJ 48
High Courts26 Nov 2015Dismissed
Rotary Bhawan Society, Jammu Vs Sunil Gupta
Jammu And Kashmir High Court · (2016) 2 JKJ 52
High Courts26 Nov 2015Allowed
Narinder Singh Vs Kartar Chand
Jammu And Kashmir High Court · (2016) 3 JKJ 11
High Courts24 Nov 2015Dismissed
Kamla Devi Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 415
Constitution of India, 1950 - Article 226
High Courts21 Nov 2015Dismissed
Kabindra Prasad Singh Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 478
Constitution of India, 1950 - Article 226
High Courts20 Nov 2015Disposed Off
S.K. Bhalla (Prof.) Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 614
Constitution of India, 1950 - Article 226
High Courts20 Nov 2015Allowed
Madan Gopal Vs State
Jammu And Kashmir High Court · (2016) 3 JKJ 619
Constitution of India, 1950 - Article 226Jammu and Kashmir Reservation Rules, 1994 - Rule 10, Rule 14
High Courts20 Nov 2015Dismissed
Yeshjeet Singh Vs State of J&K
Jammu And Kashmir High Court · (2016) 2 JKJ 143
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 8(c)Ranbir Penal Code, 1989 - Section 302
High Courts20 Nov 2015Disposed off
P.P. Kaul Vs State of J&K
Jammu And Kashmir High Court · (2016) 3 JKJ 15
Constitution of India, 1950 - Article 226
High Courts20 Nov 2015Dismissed
Muneer Hussain Vs Union of India
Jammu And Kashmir High Court · (2016) 3 JKJ 1
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Allowed
Mohd. Maqbool Bhat Vs Rafiqa
Jammu And Kashmir High Court · (2016) 2 JKJ 341
High Courts18 Nov 2015Dismissed
Ab. Gani Bhat (Prof.) Vs State of J&K
Jammu And Kashmir High Court · (2016) 4 JKJ 398
High Courts18 Nov 2015Dismissed
Managing Director J&K Handicrafts Vs Prideman Krishan Bhat
Jammu And Kashmir High Court · (2016) 3 JKJ 5