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Jammu And Kashmir High Court judgments, 2013

153 judgments · page 1 of 8

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High Courts30 Dec 2013

Gh. Jeelani Shah Vs State of Jammu & Kashmir

Jammu And Kashmir High Court · (2014) 1 JKJ 65

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High Courts30 Dec 2013

Rekha Arora Vs Satish Kumar

Jammu And Kashmir High Court · (2014) CriLJ 1621 : (2014) 1 JKJ 675

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High Courts30 Dec 2013

Sameena Akhter Vs State and Others

Jammu And Kashmir High Court · (2014) 1 JKJ 215 : (2014) LabIC 1225

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High Courts30 Dec 2013Dismissed

Sujata Rajput Vs Rajesh Baru

Jammu And Kashmir High Court · AIR 2014 J&K 39 : (2014) 1 JKJ 206

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High Courts30 Dec 2013Allowed

Aadil Bashir Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2013) 12 J&K CK 0020

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High Courts30 Dec 2013

Abid Hussain Peerzada Vs State of J. and K.

Jammu And Kashmir High Court · (2014) 1 JKJ 305

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High Courts30 Dec 2013

Zahara Banoo Vs State

Jammu And Kashmir High Court · (2014) 1 JKJ 324

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High Courts30 Dec 2013Allowed

Shafi Chowdhary Vs State of J. and K.

Jammu And Kashmir High Court · (2014) 1 JKJ 332

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High Courts30 Dec 2013

Mushtaq Ahmed Vs State

Jammu And Kashmir High Court · (2014) 1 JKJ 436

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High Courts30 Dec 2013Dismissed

G. Mustafa Sheikh Vs State

Jammu And Kashmir High Court · (2014) 2 JKJ 419

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High Courts27 Dec 2013

Mushtaq Ahmad Sheikh Vs State

Jammu And Kashmir High Court · (2014) 1 JKJ 245

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High Courts26 Dec 2013

Mushtaq Ahmad Bhat Vs State of J. and K.

Jammu And Kashmir High Court · (2014) 1 JKJ 84

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High Courts26 Dec 2013Dismissed

Union of India Vs Gorakh Nath

Jammu And Kashmir High Court · (2014) LabIC 1897

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High Courts24 Dec 2013

Kuljeet Singh Vs State of J. and K.

Jammu And Kashmir High Court · (2014) 1 JKJ 382

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High Courts24 Dec 2013Dismissed

M/s. Nayak Infrastructure Pvt. Ltd. Vs State of J. and K. and Others

Jammu And Kashmir High Court · AIR 2014 J&K 17 : (2014) 2 BC 584 : (2014) 1 JKJ 407

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High Courts20 Dec 2013

Javaid Ahmad Wani Vs Gh. Mohd. Chat

Jammu And Kashmir High Court · (2014) 1 JKJ 52

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High Courts19 Dec 2013Allowed

Sadur ul Din Kohli Vs State and Others

Jammu And Kashmir High Court · (2013) 12 J&K CK 0021

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High Courts13 Dec 2013

Nahida Begum Vs Shabir Ahmed

Jammu And Kashmir High Court · AIR 2014 J&K 12

Jammu and Kashmir Guardians and Wards Act, 1977 — Section 12, 25, 9
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High Courts13 Dec 2013Dismissed

Nayak Infrastructure Pvt. Ltd. Vs State

Jammu And Kashmir High Court · (2014) 2 JKJ 338

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High Courts11 Dec 2013Dismissed

SOS International and Another Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2013) 12 J&K CK 0033

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