High Courts05 Nov 2013
United India Insurance Vs Renu Devi
Jammu And Kashmir High Court · (2014) 1 JKJ 239
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2013
153 judgments · page 3 of 8
High Courts05 Nov 2013Allowed
Aaliya Tabasum Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 327
High Courts04 Nov 2013
United India Insurance Vs Nowshad Hussain
Jammu And Kashmir High Court · (2014) 1 JKJ 224
High Courts23 Oct 2013
Aijaz Ahmad Malik Vs State of JandK
Jammu And Kashmir High Court · (2014) 1 JKJ 646
High Courts21 Oct 2013
Bashir Ahmad Wani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 10 J&K CK 0006
High Courts10 Oct 2013Disposed Off
Ahamed Ganai Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 368
High Courts10 Oct 2013Allowed
Aijaz Muzafar Runga Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 58
High Courts09 Oct 2013Disposed Off
Aijaz Ahmad Bhat Vs State of J.K. and Others
Jammu And Kashmir High Court · (2013) 10 J&K CK 0008
High Courts09 Oct 2013Disposed Off
Sanjay Tickoo and Others Vs State and Others
Jammu And Kashmir High Court · (2013) 10 J&K CK 0007
High Courts01 Oct 2013Disposed Off
Sarfaraz Maqbool Bhat Vs State and Others
Jammu And Kashmir High Court · (2013) 10 J&K CK 0009
High Courts27 Sept 2013Dismissed
Rajni Kant Tiwari Vs State
Jammu And Kashmir High Court · (2014) 2 JKJ 37
High Courts27 Sept 2013
Jammu and Kashmir Bank Ltd. Vs Swaran Singh
Jammu And Kashmir High Court · (2014) 1 JKJ 703
High Courts25 Sept 2013Allowed
Rajni Kumari Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 2 JKJ 164
High Courts24 Sept 2013Dismissed
Dua Agro Teck Vs Fil Industries Ltd.
Jammu And Kashmir High Court · (2014) 1 JKJ 112
High Courts24 Sept 2013Dismissed
State of J. and K. Vs Altaf Hussain
Jammu And Kashmir High Court · (2014) 1 JKJ 125
High Courts23 Sept 2013Allowed
Zubair Ahmad Malik Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 09 J&K CK 0021
High Courts20 Sept 2013Dismissed
State of Jammu & Kashmir Vs Kamal Singh
Jammu And Kashmir High Court · (2014) CriLJ 2516 : (2014) 1 JKJ 525