High Courts26 Aug 2013Dismissed
Renu Bala Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 08 J&K CK 0012
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2013
153 judgments · page 5 of 8
High Courts22 Aug 2013
Javaid Ahmad Dar Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) LabIC 4187
High Courts22 Aug 2013Allowed
Ubaid Tariq Antoo Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2013) CriLJ 4725
High Courts22 Aug 2013Dismissed
Yonus Mir Vs State of J. and K.
Jammu And Kashmir High Court · (2014) 1 JKJ 142
High Courts08 Aug 2013Dismissed
Indian Oil Corporation Limited and Another Vs Smt. Vijay Mehta
Jammu And Kashmir High Court · (2013) 08 J&K CK 0013
Arbitration and Conciliation Act, 1996 — Section 8
High Courts08 Aug 2013Allowed
Mohinder Pal Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2013) 08 J&K CK 0011
Control of Building Operations Act, 1988 — Section 7
High Courts08 Aug 2013
National Insurance Co. Ltd. Vs Darshana Devi and Others
Jammu And Kashmir High Court · (2013) 08 J&K CK 0010
High Courts05 Aug 2013
Labadh Ram Vs State and Others
Jammu And Kashmir High Court · (2014) LabIC 1468
High Courts01 Aug 2013Dismissed
Yousuf Shah Vs State of J. and K.
Jammu And Kashmir High Court · (2014) CriLJ 1810 : (2014) 1 JKJ 497
High Courts30 Jul 2013Allowed
State of J. and K. and Another Vs Ghulam Hassan Bhat
Jammu And Kashmir High Court · (2014) LabIC 893
High Courts29 Jul 2013
National Insurance Co. Ltd. Vs Renu Sharma
Jammu And Kashmir High Court · (2014) 1 JKJ 442
High Courts26 Jul 2013Disposed Off
National Insurance Co. Ltd. Vs Maqbool Khatana
Jammu And Kashmir High Court · (2014) ACJ 2066
High Courts25 Jul 2013Dismissed
Kewal Krishan Gupta Vs State
Jammu And Kashmir High Court · AIR 2014 J&K 32
High Courts15 Jul 2013Dismissed
Nayak Infrastructure Pvt. Ltd. Vs State
Jammu And Kashmir High Court · AIR 2014 J&K 7
High Courts11 Jul 2013
Farhan Hassan Kitab Vs Tariq Ahmad Haji
Jammu And Kashmir High Court · (2014) 3 Crimes 513 : (2014) 3 RCR(Civil) 804
High Courts09 Jul 2013Disposed Off
Oriental Insurance Co. Ltd. Vs Mehran
Jammu And Kashmir High Court · (2014) 1 JKJ 362
High Courts09 Jul 2013
Ghulam Ahmad Bhat Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2014) 1 JKJ 429
High Courts26 Jun 2013Dismissed
State and Others Vs M/s. Singh Gun House
Jammu And Kashmir High Court · AIR 2014 J&K 25
High Courts06 Jun 2013Disposed Off
Mohd. Amin Shah Vs State
Jammu And Kashmir High Court · (2014) LabIC 1891