Jammu And Kashmir High Court Judgments 1987

High Courts31 Dec 1987Allowed

Amar Kaur and Another Vs Kulbir Singh and Others

Jammu And Kashmir High Court · (1989) 1 ACC 323 : (1988) ACJ 630 : AIR 1989 J&K 7

Constitution of India, 1950 — Article 227Jammu and Kashmir Civil Procedure Code, 1977 — Section 24Jammu and Kashmir Constitution Act, 1996 — Section 104

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High Courts29 Dec 1987Dismissed

Didar Singh Vs State Bank of India

Jammu And Kashmir High Court · AIR 1988 J&K 73

Jammu and Kashmir Debtors Relief Act, 1979 — Section 2(1), 2(2)

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High Courts14 Dec 1987

Peer Hissam-ud-din Vs State

Jammu And Kashmir High Court · (1988) CriLJ 1500

Constitution of India, 1950 — Article 21, 22

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High Courts11 Dec 1987

Mohb Akbar Sheikh & Ors. Vs State of J&K & Ors.

Jammu And Kashmir High Court · (1987) 3 Crimes 438 : (1988) JKLR 545 : (1987) JKLR 963 : (1988) KashLJ 141

Pubilc Safety Act, 1978 — Section 10A

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High Courts18 Nov 1987

Hakim Ghulam Hassan Vs State of J. and K. and Another

Jammu And Kashmir High Court · (1988) CriLJ 1282

Constitution of India, 1950 — Article 22Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 1, 4

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High Courts18 Nov 1987

Abdul Majid Wani and Anr. Vs State and other

Jammu And Kashmir High Court · (1988) JKLR 532 : (1988) KashLJ 243

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27

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High Courts18 Nov 1987

Mohammad Altaf Shah Vs State and Another

Jammu And Kashmir High Court · (1989) JKLR 123 : (1988) KashLJ 217 : (1988) KashLJ 216 : (1990) SriLJ 128

Pubilc Safety Act, 1978 — Section 8

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High Courts17 Nov 1987

Executive Engineer, Municipality, Jammu Vs Inderjeet Singh and another

Jammu And Kashmir High Court · AIR 1988 J&K 72 : (1988) JKLR 682 : (1988) KashLJ 99 : (1988) SriLJ 164

Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20

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High Courts30 Oct 1987

Jagat Ram and Sons Vs Bodh Raj & Others

Jammu And Kashmir High Court · (1991) KashLJ 749 : (1988) SriLJ 173

Jammu and Kashmir Civil Procedure Code, 1977 — Order 22, Order 30, 4Jammu and Kashmir Contract Act, 1977 — Section 45

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High Courts30 Oct 1987

Firm Amar Nath Baldev Raj Forest Lessees Vs Des Raj & two Ors.

Jammu And Kashmir High Court · (1989) JKLR 79 : (1989) KashLJ 89 : (1991) SriLJ 297

Jammu and Kashmir Limitation Act, 1995 — Section 5Workmens Compensation Act, 1923 — Section 30(3)

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High Courts26 Oct 1987

Syed Tassadque Hussain Vs Unioo of India and Anr.

Jammu And Kashmir High Court · (1988) 2 Crimes 374 : (1987) KashLJ 760 : (1988) SriLJ 125

Arms Act, 1959 — Section 13, 25, 4Constitution of India, 1950 — Article 14, 19, 21

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High Courts21 Oct 1987Dismissed

Arun Kumar Vs University of Jammu and Others

Jammu And Kashmir High Court · AIR 1989 J&K 1

Jammu University Statutes — Status 17

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High Courts16 Oct 1987Dismissed

Manager, Rosin and Turpentine Factory Vs Ali Begma

Jammu And Kashmir High Court · (1987) 10 J&K CK 0005

Workmens Compensation Act, 1923 — Section 3(1)

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High Courts29 Sept 1987

Bhagat Parshotam Dass Vs Financial Commissioner & Ors.

Jammu And Kashmir High Court · (1988) JKLR 105 : (1988) JKLR 103 : (1988) KashLJ 169 : (1988) SriLJ 26

Jammu and Kashmir Civil Procedure Code, 1977 — Order 47 Rule 1Jammu and Kashmir Land Revenue Act, 1996 — Section 13(1)

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High Courts24 Sept 1987

Ghulam Mohiuddin Mir & another Vs State of J & K

Jammu And Kashmir High Court · (1989) 1 Crimes 608 : (1988) JKLR 195 : (1987) KashLJ 753

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173(2), 173(8), 561A

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High Courts16 Sept 1987

Omkar Nath and ors. Vs Autar Krishen and ors.

Jammu And Kashmir High Court · (1988) JKLR 268 : (1991) KashLJ 101

Jammu and Kashmir Civil Procedure Code, 1977 — Section 100A

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High Courts15 Sept 1987

Assad Shah Vs Ahmad Wani and ors.

Jammu And Kashmir High Court · (1987) 09 J&K CK 0001

Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17(1)

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High Courts08 Sept 1987

Shiv Charan Sharma Vs Commissioner, Geology & Mining Department

Jammu And Kashmir High Court · (1988) KashLJ 37 : (1988) SriLJ 150

Jammu and Kashmir Land Revenue Act, 1996 — Section 90

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High Courts03 Sept 1987

Mst.Mehtabi Vs Aziz Mir and Ors.

Jammu And Kashmir High Court · (1987) 3 Crimes 576 : (1988) JKLR 97 : (1988) KashLJ 152 : (1988) SriLJ 8

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145

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High Courts28 Aug 1987Dismissed

East India Hotels Ltd. and Another Vs State and Another

Jammu And Kashmir High Court · (1988) 70 STC 10

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Jammu And Kashmir High Court judgments, 1987