High Courts02 Sept 1942
Pandit Gana Lal and others Vs Shamboo Nath Ganjoo
Jammu And Kashmir High Court · (1942) 09 J&K CK 0001
Jammu and Kashmir Land Revenue Act, 1996 — Section 3(4)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1942
1 judgments · page 1 of 1