COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1953

10 judgments · page 1 of 1

High Courts08 Dec 1953

Om Prakash Vs Jammu and Kashmir Bank Ltd.

Jammu And Kashmir High Court · AIR 1954 J&K 39

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 47

High Courts19 Jun 1953

Jammu And Kashmir High Court · AIR 1954 J&K 25

High Courts18 Jun 1953

Jammu And Kashmir High Court · AIR 1954 J&K 31

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts15 Jun 1953

Jammu And Kashmir High Court · AIR 1954 J&K 33

Limitation (Amendment) Act, 1995 — Article 84Specific Relief Act, 1877 — Section 22

High Courts01 Jun 1953

Jammu And Kashmir High Court · (1953) 06 J&K CK 0004

Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976 — Section 10, 11, 2, 4, 5

High Courts28 May 1953

Jammu And Kashmir High Court · AIR 1954 J&K 6

Dekkhan Agriculturists Relief Act, 1879 — Section 2, 2(1)

High Courts24 Apr 1953

Jammu And Kashmir High Court · (1953) 04 J&K CK 0001

Companies Act, 1956 — Section 138, 166, 215

High Courts25 Mar 1953

Jammu And Kashmir High Court · AIR 1953 J&K 25

High Courts22 Feb 1953

Jammu And Kashmir High Court · AIR 1953 J&K 20

High Courts02 Feb 1953

Jammu And Kashmir High Court · AIR 1953 J&K 15