COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1932

7 judgments · page 1 of 1

High Courts13 Sept 1932

Bakhu Mal Vs State

Jammu And Kashmir High Court · (1932) 09 J&K CK 0001

High Courts29 Jun 1932

Jammu And Kashmir High Court · (1932) 06 J&K CK 0001

Jammu and Kashmir Civil Procedure Code, 1977 — Section 115

High Courts22 Apr 1932

Jammu And Kashmir High Court · (1932) 04 J&K CK 0002

High Courts02 Apr 1932

Jammu And Kashmir High Court · (1932) 04 J&K CK 0001

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 337(4), 339(3)

High Courts10 Feb 1932

Jammu And Kashmir High Court · (1932) 02 J&K CK 0001

Limitation Regulation — Article 180

High Courts22 Jan 1932

Jammu And Kashmir High Court · (1932) 01 J&K CK 0001

High Courts06 Jan 1932

Jammu And Kashmir High Court · (1932) 01 J&K CK 0002

Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 50(2)