High Courts30 Dec 1980
Sushil Bhanot & Ors. Vs State
Jammu And Kashmir High Court · (1982) SriLJ 51
Constitution of India, 1950 — Article 14, 311Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 6(b)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1980
48 judgments · page 1 of 3
High Courts19 Dec 1980Dismissed
Union of India (UOI) Vs Abdul Rehman and Others
Jammu And Kashmir High Court · AIR 1981 J&K 60
Border Security Force Act, 1968 — Section 5Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts19 Dec 1980
Rehman Wagay, Ali Wagay, Sattar Wagay Vs State
Jammu And Kashmir High Court · (1980) JKLR 158 : (1981) KashLJ 260 : (1983) SriLJ 20
Jammu and Kashmir Evidence Act, 1977 — Section 114III(b)
High Courts12 Dec 1980
Raj Paul Vs Om Parkash
Jammu And Kashmir High Court · (1984) KashLJ 123
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts12 Dec 1980
S.Raghbir Singh Vs S.Sranagat Singh and ors.
Jammu And Kashmir High Court · (1983) KashLJ 42
Jammu and Kashmir Evidence Act, 1977 — Section 116
High Courts24 Nov 1980Partly Allowed
Suraj Prakash and Others Vs Jagdish Raj and Others
Jammu And Kashmir High Court · AIR 1981 J&K 79
Jammu and Kashmir Easements Act, 1977 — Section 35Jammu and Kashmir Specific Relief Act, 1977 — Section 55Specific Relief Act, 1963 — Section 38
High Courts18 Nov 1980
Smt. Kamla Devi Vs Balbir Singh
Jammu And Kashmir High Court · AIR 1981 J&K 70
Constitution of Jammu and Kashmir, 1956 — Section 60Jammu and Kashmir Constitution Act, 1996 — Section 102, 157, 2, 5, 60
High Courts05 Nov 1980Allowed
Girdhari Lal Vs New Bharat Finance Co. and Others
Jammu And Kashmir High Court · AIR 1981 J&K 82
Arbitration Act, 1940 — Section 20Jammu and Kashmir Partnership (Registration of Firms) Rules, 1996 — Rule 5, 9Partnership Act, 1932 — Section 58, 69
High Courts01 Nov 1980Allowed
Des Raj and Others Vs Mansa Ram
Jammu And Kashmir High Court · AIR 1981 J&K 87
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Jammu and Kashmir Land Acquisition Act, 1990 — Section 18Land Acquisition Act, 1894 — Section 18
High Courts09 Oct 1980
Mohammad Reshi Vs Aziz Sheikh and Ors.
Jammu And Kashmir High Court · (1981) SriLJ 71
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435(4)
High Courts08 Oct 1980
Smt. Asha and Another Vs Abdul Rahim and Others
Jammu And Kashmir High Court · (1981) CriLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 268, 302, 435
High Courts25 Sept 1980Allowed
Mohamad Maqbool Pandit Vs Chairman, District Recruitment Board and Others
Jammu And Kashmir High Court · AIR 1981 J&K 27 : (1985) 2 LLJ 140
Constitution of India, 1950 — Article 16
High Courts24 Sept 1980
Mian Bashir Ahmed Vs Dy.Commr., Food and Supplies and others
Jammu And Kashmir High Court · AIR 1981 J&K 28 : (1980) JKLR 524 : (1981) KashLJ 211
Constitution of India, 1950 — Article 226Jammu and Kashmir Land Revenue Act, 1996 — Section 91R
High Courts08 Sept 1980
Kunj Lal Vs State
Jammu And Kashmir High Court · (1980) JKLR 83 : (1984) KashLJ 133 : (1980) SriLJ 562
Criminal Procedure Code, 1973 (CrPC) — Section 497A
High Courts04 Sept 1980
Rama Bhat Vs Mahda Dar and Ors.
Jammu And Kashmir High Court · (1981) SriLJ 75
Jammu and Kashmir Criminal Procedure Code, 1989 — Order 39
High Courts28 Aug 1980Allowed
Peer Habib Ullah Vs Khazir Hajam and Others
Jammu And Kashmir High Court · AIR 1981 J&K 29
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 19(3)
High Courts26 Aug 1980
Workman Finance Corp. Vs Ghulam Ahmed Lone & anr.
Jammu And Kashmir High Court · (1980) JKLR 498 : (1981) KashLJ 181 : (1981) SriLJ 34
Jammu and Kashmir Civil Procedure Code, 1977 — Order 23 Rule 1
High Courts19 Aug 1980
Rehman Wagay, Ali Wagay & Satar Wagay Vs State
Jammu And Kashmir High Court · (1983) SriLJ 20
Jammu and Kashmir Evidence Act, 1977 — Section 103, 124
High Courts19 Aug 1980
Abdul Samad Nagu Vs Ab. Pehman Khanday and Another
Jammu And Kashmir High Court · (1981) CriLJ 688
Criminal Procedure Code, 1973 (CrPC) — Section 204
High Courts18 Aug 1980
Gulam Rasool Wani Vs Noor-ud-din
Jammu And Kashmir High Court · (1980) JKLR 507 : (1984) KashLJ 139
Jammu and Kashmir Civil Courts Act, 1977 — Section 15, 19, 34(2), 34(5)Jammu and Kashmir Civil Procedure Code, 1977 — Order 41