High Courts01 Aug 1980

State Vs Aziz Gojri

Jammu And Kashmir High Court · (1981) SriLJ 28

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 439
High Courts02 Jun 1980

Brij Nath Dhar Vs Jammu & Kashmir Govt.and ors.

Jammu And Kashmir High Court · (1980) JKLR 427 : (1981) KashLJ 243

Jammu and Kashmir Civil Servants (Removal of Doubts and Declaration of Rights) Act, 1956 — Section 4Jammu and Kashmir Limitation Act, 1995 — Article 73
High Courts29 May 1980

Ghulam Hassan Vs State & Ors.

Jammu And Kashmir High Court · (1984) SriLJ 131

Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1Jammu and Kashmir Specific Relief Act, 1977 — Section 9
High Courts26 May 1980Dismissed

Vijay Ram Vs Janak Raj

Jammu And Kashmir High Court · (1980) 05 J&K CK 0001

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2Workmens Compensation Act, 1923 — Section 10A, 22, 30, 32, 4Workmens Compensation Rules, 1924 — Rule 23, 24, 25, 28, 29
High Courts04 Apr 1980

Mool Raj Vs Mohinder Paul

Jammu And Kashmir High Court · (1981) JKLR 185 : (1982) SriLJ 384

Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 25, 100, 103
High Courts06 Mar 1980Dismissed

Wazir Paras Ram Vs Manga Ram

Jammu And Kashmir High Court · AIR 1981 J&K 10

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 6, 115