High Courts15 Feb 1980
Kamla Devi and Ors. Vs Sianpo
Jammu And Kashmir High Court · (1980) JKLR 245 : (1980) KashLJ 228 : (1980) SriLJ 286
Jammu and Kashmir Stamp Act, 1977 — Section 37, 40
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1980
48 judgments · page 3 of 3
High Courts07 Feb 1980
Mohinder Nath Vs Sandhran Rani
Jammu And Kashmir High Court · AIR 1981 J&K 49
Civil Procedure Code, 1908 (CPC) — Section 115Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11, 12, 13
High Courts24 Jan 1980
Syed Mohd.Syed Vs Minister of Revenue and Ors.
Jammu And Kashmir High Court · (1980) JKLR 275 : (1980) KashLJ 312 : (1980) SriLJ 279
Constitution of India, 1950 — Article 225Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 31Jammu and Kashmir Transfer of Property Act, 1977 — Section 54
High Courts01 Jan 1980
Parkash Sharma Vs Krishan Lal
Jammu And Kashmir High Court · (1980) JKLR 698 : (1979) JKLR 698 : (1980) KashLJ 412 : (1980) SriLJ 4
Jammu and Kashmir Stamp Act, 1977 — Article 49, 2(22)Negotiable Instruments Act, 1881 (NI) — Section 4, 5
High Courts01 Jan 1980
Muma Mir and Ors. Vs Ghulam Nabi Sheikh and Ors.
Jammu And Kashmir High Court · (1980) JKLR 385 : (1980) KashLJ 391
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145, 145(4)
High Courts01 Jan 1980
Harnam Singh Vs Darshan Singh and Anr.
Jammu And Kashmir High Court · (1980) JKLR 240 : (1980) KashLJ 372 : (1981) SriLJ 14
Jammu and Kashmir Stamp Act, 1977 — Article 42, 2(14)
High Courts01 Jan 1980
Jagan Nath Vs Brij Lal and Anr.
Jammu And Kashmir High Court · (1980) JKLR 164 : (1980) KashLJ 257
Jammu and Kashmir Civil Procedure Code, 1977 — Order 38 Rule 5, 151
High Courts01 Jan 1980
Commissioner of Income Tax Vs Mohd.Amin Tramboo
Jammu And Kashmir High Court · (1979) JKLR 618 : (1980) KashLJ 84
Income Tax Act, 1961 — Section 2(45), 23(2), 5, 80B(5)