High Courts27 Dec 1991
Pervez Ahmad Bhat Vs State and others
Jammu And Kashmir High Court · (1993) 1 Crimes 779 : (1992) 2 Crimes 216 : (1992) KashLJ 186
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 13(2), 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1991
39 judgments · page 1 of 2
High Courts24 Dec 1991
Rajinder Singh & Ors. Vs State and others
Jammu And Kashmir High Court · (1991) KashLJ 708
Constitution of India, 1950 — Article 226
High Courts24 Dec 1991Dismissed
Sharomani Akali Dal (Mann) and Another Vs State of J. and K. and Others
Jammu And Kashmir High Court · (1993) CriLJ 927
Constitution of India, 1950 — Article 141, 21Criminal Procedure Code, 1973 (CrPC) — Section 354Jammu and Kashmir Criminal Procedure Code, 1989 — Section 276, 367, 374, 376, 381
High Courts23 Dec 1991
Murti Shri Raghunath Ji Vs Babu Ram & Anr.
Jammu And Kashmir High Court · (1992) JKLR 553 : (1992) KashLJ 578
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts13 Dec 1991
Oriental Insurance Co. Ltd. Vs Tirath Kaur and Others
Jammu And Kashmir High Court · (1994) 1 ACC 226
Motor Vehicles Act, 1988 — Section 96
High Courts01 Dec 1991
Amrit Kour and others Vs Union of India and others
Jammu And Kashmir High Court · (1992) JKLR 80 : (1992) KashLJ 43 : (1993) SriLJ 321
Jammu and Kashmir Civil Procedure Code, 1977 — Order 22 Rule 1
High Courts26 Nov 1991
Khursheed Hussain Shah Vs Abdul Hamid and others.
Jammu And Kashmir High Court · (1992) JKLR 76 : (1992) KashLJ 38 : (1992) KashLJ 659 : (1993) SriLJ 65
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18 Rule 17A
High Courts14 Nov 1991
V.K.Gandotra Vs New Bank of India
Jammu And Kashmir High Court · (1991) JKLR 33 : (1992) KashLJ 26 : (1992) SriLJ 244
Jammu and Kashmir Civil Procedure Code, 1977 — Order 33 Rule 1, Order 33 Rule 15A
High Courts14 Nov 1991
Arshad Mehmood Vs The State
Jammu And Kashmir High Court · (1992) CriLJ 2693
Criminal Procedure Code, 1973 (CrPC) — Section 397Foreigners Act, 1946 — Section 14Jammu and Kashmir Criminal Procedure Code, 1989 — Section 3
High Courts01 Nov 1991
Mehar Chand & Ors Vs Mehraj-Ud-Din
Jammu And Kashmir High Court · (1992) 2 Crimes 582 : (1991) JKLR 126 : (1992) KashLJ 201 : (1992) SriLJ 155
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts03 Oct 1991
Shri Ram Khorana Vs Riaz Ahmed and Others Oriental Insurance Co. Vs Mst. Shamina and Others
Jammu And Kashmir High Court · (1992) 2 ACC 284
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1988 — Section 110
High Courts03 Oct 1991
Shri Ram Khorana and Others Vs Riaz Ahmed and Others
Jammu And Kashmir High Court · (1993) ACJ 462 : AIR 1993 J&K 37
Motor Vehicles Act, 1939 — Section 110B
High Courts23 Sept 1991
Union of India & Ors. Vs Prithpal Singh, Ex-Havildar Clerk & Ors.
Jammu And Kashmir High Court · (1991) JKLR 26 : (1991) KashLJ 513
Army Rules, 1954 — Rule 115(2)
High Courts22 Aug 1991
Y.N.Gupta and others Vs State & Ors
Jammu And Kashmir High Court · (1995) 3 SCT 203
Constitution of India, 1950 — Article 309Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts22 Aug 1991
Y.N.Gupta & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (1991) JKLR 255 : (1991) KashLJ 611
Civil Services Regulations, 1956 — Rule 226
High Courts22 Aug 1991Dismissed
Managing Director, J and K. P.C.C. Vs Commissioner for Workmen's Compensation and Others
Jammu And Kashmir High Court · (1992) ACJ 362 : (1993) 1 LLJ 65
Workmens Compensation Act, 1923 — Section 2(1), 30
High Courts12 Aug 1991
Mushtaq Ahmad Bhat Vs State of J. and K. and Others
Jammu And Kashmir High Court · (1992) CriLJ 3403
Constitution of India, 1950 — Article 14, 21, 22, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 10A, 13(1), 8
High Courts03 Aug 1991
Kanta Devi Vs Parkash Chopra & Anr.
Jammu And Kashmir High Court · (1992) JKLR 306 : (1992) KashLJ 405
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 18
High Courts02 Aug 1991
Sonia Nayyar Vs State of J&K & Others
Jammu And Kashmir High Court · (1992) JKLR 438 : (1992) KashLJ 558 : (1993) SriLJ 42 : (1993) SriLJ 45
High Courts30 Jul 1991
State & Anr. Vs Sudarshan Kumar Abrol
Jammu And Kashmir High Court · (1991) KashLJ 700
Civil Services Regulations, 1956 — Article 108(11), 108A, 108B