High Courts16 Mar 1933
Mst Noori and Rahim Vs State
Jammu And Kashmir High Court · (1933) 03 J&K CK 0001
Ranbir Penal Code, 1989 — Section 498
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1933
2 judgments · page 1 of 1
High Courts11 Mar 1933
Nand Lal and Tula Ram Vs Biru, minor under the guardianship of Gaddi
Jammu And Kashmir High Court · (1933) 03 J&K CK 0002