High Courts18 Sept 1950
Mohd Maqbul Vs Kadir Munjgaroo and Others
Jammu And Kashmir High Court · (1950) 09 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1950
4 judgments · page 1 of 1
High Courts21 Jun 1950Dismissed
Ramzan Vs Mt. Khatji
Jammu And Kashmir High Court · AIR 1951 J&K 12
Evidence Act, 1872 — Section 101, 102, 103Sri Pratap Jammu and Kashmir Laws Consolidation Act, 1977 — Section 4
High Courts15 Jun 1950Dismissed
Ganda Mal Vs Bhulloo Ram
Jammu And Kashmir High Court · AIR 1951 J&K 5
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Evidence Act, 1872 — Section 101, 102, 103, 114