High Courts28 Dec 2018Dismissed

Neeta Adarsh @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 12 J&K CK 0082

Code Of Criminal Procedure, 1973 — Section 154, 156(3), 173, 190, 200, 202, 204Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 109, 120B, 376Hindu Marriage Act, 1955 — Section 9, 13