COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1951

8 judgments · page 1 of 1

High Courts05 Oct 1951

Isher Singh and Others Vs Mt. Nirmal Kaur

Jammu And Kashmir High Court · AIR 1952 J&K 13 : (1952) CriLJ 290

Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1)Ranbir Penal Code, 1989 — Section 376

High Courts05 Oct 1951

Jammu And Kashmir High Court · AIR 1952 J&K 13

High Courts06 Sept 1951Dismissed

Jammu And Kashmir High Court · AIR 1951 J&K 21

Limitation Act, 1908 — Article 141, 142, 144

High Courts27 Jul 1951

Jammu And Kashmir High Court · AIR 1952 J&K 4

High Courts18 Jun 1951

Jammu And Kashmir High Court · AIR 1952 J&K 20

High Courts18 Jun 1951

Jammu And Kashmir High Court · AIR 1952 J&K 29

High Courts06 May 1951

Jammu And Kashmir High Court · AIR 1951 J&K 18

High Courts10 Apr 1951

Jammu And Kashmir High Court · AIR 1954 J&K 1 : (1953) CriLJ 1865

Ranbir Penal Code, 1989 — Section 302, 380