High Courts29 Dec 1993
Dharam Singh Vs State and Ors.
Jammu And Kashmir High Court · (1994) 1 SriLJ 269
Constitution of India, 1950 — Article 22(5)Pubilc Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1993
75 judgments · page 1 of 4
High Courts29 Dec 1993
Shanta Hr.Sec.School Vs Secretary, Edu.Commissioner/Competent Authority
Jammu And Kashmir High Court · (1994) 1 RRR 708 : (1994) 2 SCT 437 : (1994) 2 SCT 293
Constitution of India, 1950 — Article 14, 226
High Courts24 Dec 1993
State of J & K Vs Geeta Raina and another
Jammu And Kashmir High Court · (1994) JKLR 525 : (1995) SriLJ 198
Jammu and Kashmir Consumer Protection Act, 1987 — Section 173, 251A, 94Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)
High Courts24 Dec 1993Dismissed
Himalaya Chemicals Industry (Regd.) Vs Oriental Insurance Co. Ltd.
Jammu And Kashmir High Court · AIR 1995 J&K 5
Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20
High Courts24 Dec 1993
J & K Tourism Development Corporation Vs Daljit Singh Azad
Jammu And Kashmir High Court · (1994) KashLJ 107
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts24 Dec 1993
Suraj Singh Vs Jeet Kour & Anr.
Jammu And Kashmir High Court · (1994) JKLR 340 : (1995) KashLJ 345 : (2011) 1 SriLJ 66 : (1994) 1 SriLJ 116
Criminal Procedure Code, 1973 (CrPC) — Section 488(8)
High Courts10 Dec 1993
Maya Devi Vs Sandeep Khamnotra and Others
Jammu And Kashmir High Court · (1994) JKLR 506 : (1995) SriLJ 95 : (1995) SriLJ 96
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 2, 115
High Courts10 Dec 1993
Shivnandan Singh Vs State and others
Jammu And Kashmir High Court · (1994) JKLR 534 : (1994) 2 SCT 439 : (1994) 2 SCT 129 : (1995) SriLJ 202
Jammu and Kashmir Study Leave Rules, 1979 — Rule 61, 73
High Courts10 Dec 1993
Khairati Lal Vs Kishori Lal
Jammu And Kashmir High Court · (1994) JKLR 461 : (1995) SriLJ 207
Jammu and Kashmir Civil Procedure Code, 1977 — Order 16 Rule 3
High Courts26 Nov 1993
Gulzar Mohd. Vs Manira Begum
Jammu And Kashmir High Court · (1994) JKLR 553 : (1995) KashLJ 36 : (1994) SriLJ 85 : (1994) 1 SriLJ 85
Jammu and Kashmir Civil Procedure Code, 1977 — Order 33
High Courts26 Nov 1993
Ghulum Mohd.& Anr. Vs Abdul Hamid
Jammu And Kashmir High Court · (1994) JKLR 546 : (1994) SriLJ 244 : (1994) 1 SriLJ 244
Jammu and Kashmir Civil Procedure Code, 1977 — Section 2(2), 47
High Courts26 Nov 1993
Ghulam Mohd.and Anr. Vs Abdul Hamid
Jammu And Kashmir High Court · (1994) JKLR 546 : (1994) KashLJ 245 : (1994) SriLJ 244
Jammu and Kashmir Civil Procedure Code, 1977 — Section 47
High Courts26 Nov 1993
Roop Krishan Ganjoo Vs P.K.Ganjoo
Jammu And Kashmir High Court · (1994) JKLR 717 : (1995) SriLJ 37 : (1994) 2 SriLJ 556
High Courts23 Nov 1993Dismissed
Custodian Vs Member, Special Tribunal and Others
Jammu And Kashmir High Court · AIR 1994 J&K 47
Constitution of India, 1950 — Article 226Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 30
High Courts18 Nov 1993
C.L.Mattoo Vs State and others
Jammu And Kashmir High Court · (1995) 2 SCT 19
Constitution of India, 1950 — Article 14, 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 193, 195, 209
High Courts18 Nov 1993
Dr. Pawan Malhotra Vs State and Others
Jammu And Kashmir High Court · AIR 1994 J&K 66
Constitution of Jammu and Kashmir, 1956 — Section 104
High Courts18 Nov 1993
Subash Chander Vs State and Ors.
Jammu And Kashmir High Court · (1994) KashLJ 145
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 33Civil Services Regulations, 1956 — Regulation 128
High Courts12 Nov 1993Allowed
Baldev Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (1995) CriLJ 636
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 169Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(2)
High Courts05 Nov 1993
Ved Saroop Vs State
Jammu And Kashmir High Court · (1994) JKLR 752 : (1994) SriLJ 126 : (1994) 1 SriLJ 126
Constitution of India, 1950 — Article 21, 226
High Courts30 Oct 1993
J & K Bank Ltd.& Ors. Vs Ab.Majid Bhat & Ors.
Jammu And Kashmir High Court · (1994) 1 SriLJ 87