High Courts20 Dec 1954Dismissed
Registrar Joint Stock Companies, Jammu and Kashmir Govt. Vs Mr. Harbans Bhagat and others
Jammu And Kashmir High Court · AIR 1955 J&K 32
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1954
8 judgments · page 1 of 1
High Courts20 Dec 1954Allowed
Musa and others Vs Amir Wani
Jammu And Kashmir High Court · AIR 1955 J&K 31
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A
High Courts20 Dec 1954
Registrar Joint Stock Companies, Jammu and Kashmir Govt., Vs Harbans Bhagat and others
Jammu And Kashmir High Court · AIR 1955 J&K 32
High Courts24 Jun 1954
Lassi Ganai Vs Mohd. Allavi and Others
Jammu And Kashmir High Court · (1954) 06 J&K CK 0001
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 12, 8, 9
High Courts17 May 1954
L. Lal Chand and Another Vs Hindustan Forest Co. Ltd.
Jammu And Kashmir High Court · (1954) 05 J&K CK 0001
Limitation Act, 1908 — Article 53, 85Limitation Act, 1963 — Article 115
High Courts29 Mar 1954
Ali Shan Vs State
Jammu And Kashmir High Court · AIR 1954 J&K 42 : (1954) CriLJ 1124
Penal Code, 1860 (IPC) — Section 201
High Courts10 Feb 1954
Gurcharan Das Vs Bodh Raj
Jammu And Kashmir High Court · (1954) 02 J&K CK 0002
Jammu and Kashmir Houses and Shops Rent Control Act, 2009 — Section 11(1), 12, 12(1), 12(3), 14(4)