COURT ARCHIVE

Jammu And Kashmir High Court judgments, 1952

9 judgments · page 1 of 1

High Courts19 Dec 1952

Parsi Dass and Another Vs State

Jammu And Kashmir High Court · (1953) CriLJ 1329

Dangerous Drugs Act, 1930 — Section 20(7)Jammu and Kashmir Defence Rules — Rule 118, 68(4)

High Courts15 Dec 1952

Jammu And Kashmir High Court · AIR 1953 J&K 9

High Courts25 Sept 1952

Jammu And Kashmir High Court · AIR 1953 J&K 13

High Courts10 Sept 1952

Jammu And Kashmir High Court · AIR 1953 J&K 47

High Courts19 Aug 1952

Jammu And Kashmir High Court · AIR 1954 J&K 23

Civil Procedure Code, 1908 (CPC) — Section 148, 152

High Courts18 Aug 1952

Jammu And Kashmir High Court · (1953) CriLJ 1719

High Courts23 Apr 1952

Jammu And Kashmir High Court · AIR 1952 J&K 44

High Courts14 Jan 1952

Jammu And Kashmir High Court · AIR 1952 J&K 24

High Courts10 Jan 1952

Jammu And Kashmir High Court · AIR 1952 J&K 26 : (1952) CriLJ 1230

Criminal Procedure Code, 1898 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 420