High Courts29 Dec 1960
Swami Sukhanand Vs Samaj Sudhar Samiti and another
Jammu And Kashmir High Court · AIR 1962 J&K 59 : (1962) KashLJ 50
Land Acquisition Act, 1990 — Section 31
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1960
28 judgments · page 1 of 2
High Courts21 Dec 1960
Mir Mohd. Vs Mehta Bhagwan Das and Another
Jammu And Kashmir High Court · AIR 1961 J&K 36
High Courts16 Dec 1960
Kailash Kumar and Another Vs Banarsi Das Gupta
Jammu And Kashmir High Court · (1960) 12 J&K CK 0003
Evidence Act, 1872 — Section 116
High Courts13 Dec 1960
Ishwar Dutt and Another Vs Sunder Singh and Others
Jammu And Kashmir High Court · (1960) 12 J&K CK 0004
Jammu and Kashmir Registration Act, 1977 — Section 17Jammu and Kashmir Tenancy Act, 1980 — Section 49Registration Act, 1908 — Section 49
High Courts12 Dec 1960
L. Bhagwan Das Mengi Vs Union of India (UOI)
Jammu And Kashmir High Court · AIR 1961 J&K 39
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 28Jammu and Kashmir Houses and Shops Rent Control Act, 2009 — Section 1(3)
High Courts28 Nov 1960
Rattan Chand Jai Gopal and Others Vs Mian Saif-ud-Din and Others
Jammu And Kashmir High Court · (1960) 11 J&K CK 0002
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 2(1), 122, 151
High Courts01 Nov 1960
State of Jammu and Kashmir Vs Mohd. Shafi and Another
Jammu And Kashmir High Court · (1960) 11 J&K CK 0001
Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)
High Courts22 Oct 1960
Ahmad Rathar and Others Vs Tehsildar Khas and Others
Jammu And Kashmir High Court · (1960) 10 J&K CK 0001
Land Revenue Act — Section 35, 39, 90, 91Revenue Recovery Act, 1890 — Section 5
High Courts12 Oct 1960
Meer Ghulam Mohamad Vs Inspector General of Police J. and K.
Jammu And Kashmir High Court · (1960) 10 J&K CK 0002
Constitution of India, 1950 — Article 311, 311(2)
High Courts20 Sept 1960
Sham Lal and Others Vs Sultan and Others
Jammu And Kashmir High Court · (1960) 09 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 151
High Courts15 Jul 1960
Ghulam Ahmad and Another Vs The Government of Jammu and Kashmir
Jammu And Kashmir High Court · (1960) 07 J&K CK 0003
Evidence Act, 1872 — Section 114, 34, 35
High Courts15 Jul 1960
Haldar Joo Vishnath Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (1960) 07 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 31, 49, 22, 22(1)
High Courts05 Jul 1960
Ghulam Mohamad Sofi and Others Vs Shivji Bagati
Jammu And Kashmir High Court · (1960) 07 J&K CK 0002
Limitation Act, 1963 — Section 20Stamp Act, 1899 — Article 1
High Courts11 Jun 1960
Jia Lal Vs Om Prakash and Others
Jammu And Kashmir High Court · AIR 1960 J&K 128
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 32
High Courts09 Jun 1960
Mohd. Sultan Zargar Vs Custodian General E.P. and Others
Jammu And Kashmir High Court · (1960) 06 J&K CK 0001
Administration of Evacuee Property Act, 1950 — Section 26(2), 30(5)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Article 48
High Courts03 Jun 1960
Jagat Singh and Others Vs The Custodian General and Others
Jammu And Kashmir High Court · (1960) 06 J&K CK 0002
Income Tax Act, 1961 — Section 33A(2)Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 30A, 38(2)Limitation Act, 1963 — Section 12, 4, 5
High Courts31 May 1960
Nabir Ganai Vs Mohd. Ismail Ganai and Others
Jammu And Kashmir High Court · (1960) 05 J&K CK 0002
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 52
High Courts12 May 1960
Begum Shah Hussain and Another Vs Attar Singh and Others
Jammu And Kashmir High Court · AIR 1960 J&K 110
Court Fees Act, 1870 — Section 7
High Courts11 May 1960
New Raginaya Goods Mart and Another Vs State
Jammu And Kashmir High Court · AIR 1960 J&K 108 : (1960) CriLJ 1085
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts27 Apr 1960
Th. Anchal Singh Vs Th. Krishan Singh and Others
Jammu And Kashmir High Court · (1960) 04 J&K CK 0001
Civil Procedure Code, 1908 (CPC) — Section 11