High Courts31 Dec 1998
Rachhpal Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (1999) KashLJ 478
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1998
356 judgments · page 1 of 18
High Courts31 Dec 1998
Som Nath Vs State of J&K through Chief Secretary, J&K Govt.
Jammu And Kashmir High Court · (1999) 1 SCT 787
Constitution of India, 1950 — Article 14, 16, 309
High Courts31 Dec 1998
Kh.Ghulam Mohd. Vs Jolly Arts
Jammu And Kashmir High Court · (1998) SriLJ 309
Jammu and Kashmir Civil Procedure Code, 1977 — Order 16 Rule 1, Order 28 Rule 3
High Courts29 Dec 1998
Kohli Transport Carriers Pvt.Ltd Vs Santosh Kumari W/o.Sham Singh
Jammu And Kashmir High Court · (2000) KashLJ 243
Workmens Compensation Act, 1923 — Section 10, 2, 30
High Courts28 Dec 1998
Anju Rana Vs Vice Chancellor, Jammu University
Jammu And Kashmir High Court · (1999) 2 SCT 33
Constitution of India, 1950 — Article 14, 16
High Courts25 Dec 1998
Ramesh Lal Mullah Vs Union of India
Jammu And Kashmir High Court · (1998) 4 SCT 22
High Courts25 Dec 1998
Manohar Lal Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 2 SCT 103
Constitution of India, 1950 — Article 14, 16
High Courts24 Dec 1998
Som Parkash Vs Bansi Lal
Jammu And Kashmir High Court · (2000) KashLJ 105
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11Jammu and Kashmir Transfer of Property Act, 1977 — Section 107
High Courts24 Dec 1998
Shah Pasandeeda Vs Bashir Ahmed & Ors.
Jammu And Kashmir High Court · (1999) KashLJ 76 : (1999) 3 SCT 334
Constitution of India, 1950 — Article 16
High Courts22 Dec 1998
Kanshi Ram Vs Banso Devi
Jammu And Kashmir High Court · (2000) KashLJ 94 : (1999) SriLJ 502 : (1999) 2 SriLJ 502
Jammu and Kashmir Consumer Protection Act, 1987 — Section 488Jammu and Kashmir Criminal Procedure Code, 1989 — Section 125
High Courts18 Dec 1998
H.S.Sahni and Others Vs State and Others
Jammu And Kashmir High Court · (1999) 2 SriLJ 523
Jammu and Kashmir High Court Rules, 1975 — Rule 23(2)
High Courts17 Dec 1998
Manzoor Ahmad Sheikh Vs State of J & K
Jammu And Kashmir High Court · (1998) SriLJ 192
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 31
High Courts16 Dec 1998
C.N.Malla Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (1999) KashLJ 633
Constitution of India, 1950 — Article 311
High Courts15 Dec 1998
Rajinder Kumar and others Vs State and others
Jammu And Kashmir High Court · (2000) KashLJ 6 : (1999) SriLJ 247 : (1999) 1 SriLJ 247
High Courts15 Dec 1998
C.N.Malla, Dr. Vs State of J & K
Jammu And Kashmir High Court · (2000) 3 SCT 219 : (1999) 2 SriLJ 366 : (1999) SriLJ 366
Constitution of India, 1950 — Article 226, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts11 Dec 1998Dismissed
Arun Prakash Vs Jammu Dev. Authority and Others
Jammu And Kashmir High Court · AIR 1999 J&K 123
Jammu and Kashmir Development Act, 1970 — Section 17, 18
High Courts11 Dec 1998
Mohinder Kour Vs Union of India and Others
Jammu And Kashmir High Court · (2000) KashLJ 58 : (1999) SriLJ 250
Constitution of India, 1950 — Article 226
High Courts11 Dec 1998
Krishan Chand Ganesh Dass Girdari Lal and Co. Vs Inspecting Assistant Commissioner of Income Tax and Others
Jammu And Kashmir High Court · (2001) 167 CTR 415 : (2001) 248 ITR 196 : (1999) 103 TAXMAN 88
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 147, 148
High Courts11 Dec 1998
National Insurance Company Vs Dinesh
Jammu And Kashmir High Court · (1999) 2 SriLJ 393 : (1999) SriLJ 393
Motor Vehicles Act, 1988 — Section 149
High Courts10 Dec 1998
Ch.Mohd.Abdullah Vs Authority Under the Payment of Wages Act (Assistant Labour Commissioner)
Jammu And Kashmir High Court · (1999) KashLJ 624
Payment of Wages (Procedure) Rules, 1937 — Rule 8