High Courts27 Dec 2005
Oriental Insurance Company Vs Sodager Show Room
Jammu And Kashmir High Court · (2006) 2 JKJ 394
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2005
262 judgments · page 1 of 14
High Courts23 Dec 2005Allowed
Dr. Surinder Kumar Bali Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 76
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24
High Courts23 Dec 2005Dismissed
Ghulam Ahmad Mir and Another Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 91
Criminal Procedure Code, 1973 (CrPC) — Section 4, 435, 435(1), 439Enemy Agents Ordinance, 2005 — Section 10, 11, 12, 13, 14
High Courts23 Dec 2005Dismissed
Raman Dev Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 443
High Courts23 Dec 2005
Prateek Goel Vs BPEE and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 878
Constitution of India, 1950 — Article 141Jammu and Kashmir Reservation Rules, 1994 — Rule 23
High Courts22 Dec 2005
Sonam Singh Vs SK University of Agricultural Sciences and Technology and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 605
High Courts21 Dec 2005Allowed
Mohd.Yousuf Malla Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2006) 2 JKJ 538
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 14, 15, 8, 8(4)Ranbir Penal Code, 1989 — Section 127, 307
High Courts20 Dec 2005Dismissed
New India Assurance Co. Ltd. and Another Vs Imtiaz Bano and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 343
Motor Vehicles Act, 1988 — Section 173
High Courts20 Dec 2005Dismissed
Sudershan Singh Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 362
Constitution of Jammu and Kashmir, 1956 — Section 45, 45(2)
High Courts19 Dec 2005Allowed
Oriental Insurance Co. Vs J and K State Consumer Protection Commission
Jammu And Kashmir High Court · (2006) 2 JKJ 438
Jammu and Kashmir Consumer Protection Act, 1987 — Section 10Jammu and Kashmir Limitation Act, 1995 — Article 57, 18A, 19
High Courts17 Dec 2005Dismissed
Executive Engineer Vs Abdul Rehman Naikoo and Another
Jammu And Kashmir High Court · (2006) 2 JKJ 317
Workmens Compensation Act, 1923 — Section 10, 2, 2(1), 30
High Courts14 Dec 2005
Jagan Nath and Others Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2005) 12 J&K CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342Evidence Act, 1872 — Section 105Ranbir Penal Code, 1989 — Section 148, 149, 302, 304, 307
High Courts09 Dec 2005Allowed
Sajad Ahmad Bhat Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 248
Jammu and Kashmir Public Safety Act, 1978 — Section 10A, 8Ranbir Penal Code, 1989 — Section 212
High Courts09 Dec 2005
Fatima Vs Fayaz Ahmad Beigh and Others
Jammu And Kashmir High Court · (2007) 1 ACC 265
Motor Vehicles Act, 1988 — Section 166, 2, 3
High Courts09 Dec 2005
Ab. Hamid Zargar Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 868
High Courts09 Dec 2005Allowed
Som Nath Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2005) 12 J&K CK 0004
High Courts08 Dec 2005Dismissed
Ghulam Ahmad Dar and Others Vs Mushtaq Ahmad Shah and Others
Jammu And Kashmir High Court · AIR 2006 J&K 91 : (2006) 2 JKJ 41
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 4
High Courts08 Dec 2005Dismissed
Union of India (UOI) and Others Vs Shahnaz and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 274
Constitution of India, 1950 — Article 41Penal Code, 1860 (IPC) — Section 304A
High Courts06 Dec 2005Dismissed
Jagir Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 214
Army Act, 1950 — Section 20, 20(1)Army Rules, 1954 — Rule 17
High Courts05 Dec 2005Allowed
Vijay Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 641