High Courts30 Sept 1930
State Vs Jewan
Jammu And Kashmir High Court · (1930) 09 J&K CK 0001
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 195(1)(a), 195(1)(b)
COURT ARCHIVE
2 judgments · page 1 of 1
Jammu And Kashmir High Court · (1930) 09 J&K CK 0001
Jammu And Kashmir High Court · (1930) 02 J&K CK 0001